High Courts25 Apr 1978Dismissed
Gulabchand Vs State of Rajasthan and Others
Rajasthan High Court · (1978) RLW 296 : (1978) 11 WLN 227
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,078 of 2,241
High Courts20 Apr 1978
Bheraram Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 124
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 376, 447
High Courts19 Apr 1978
Kalu Lal and Others Vs Mangilal
Rajasthan High Court · (1978) WLN 64
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(h), 14(2)
High Courts15 Apr 1978Partly Allowed
Nanu Ram and Others Vs Vardichand and Another
Rajasthan High Court · AIR 1978 Raj 138 : (1978) RLW 298 : (1978) 11 WLN 128
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, Order 14 Rule 2
High Courts12 Apr 1978Dismissed
The Delhi Cloth and General Mills Co. Ltd. Vs The Municipal Council, Kota
Rajasthan High Court · AIR 1978 Raj 177 : (1978) 11 WLN 265
Civil Procedure Code, 1908 (CPC) — Section 9Rajasthan Municipalities Act, 1959 — Section 143(1)
High Courts11 Apr 1978
Ajhar Hussain Vs Abdul Ghafoor
Rajasthan High Court · (1978) WLN 142
Contract Act, 1872 — Section 74
High Courts07 Apr 1978
Khem Singh Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 512
Criminal Procedure Code, 1973 (CrPC) — Section 164, 428Penal Code, 1860 (IPC) — Section 302, 304, 99
High Courts07 Apr 1978
Paras Ram and Another Vs The State
Rajasthan High Court · (1978) WLN 157
Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 109, 139, 408, 420, 468
High Courts04 Apr 1978
Otmal Vs Jhunjha Ram and Others
Rajasthan High Court · (1978) WLN 131
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 138
High Courts04 Apr 1978Dismissed
Gopal Dass Vs Ram Chandra
Rajasthan High Court · (1978) RLW 257 : (1978) 11 WLN 278
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts01 Apr 1978
Khem Singh Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 159
Criminal Procedure Code, 1973 (CrPC) — Section 164, 342, 428Penal Code, 1860 (IPC) — Section 302, 304, 99
High Courts31 Mar 1978Dismissed
Mukat Behari Lal Vs Shivcharan Singh and Others
Rajasthan High Court · AIR 1978 Raj 106 : (1978) RLW 179
Representation of the People Act, 1951 — Section 123(1), 82, 86(1)
High Courts31 Mar 1978Dismissed
Bheek Singh Vs The State
Rajasthan High Court · (1978) WLN 133
Penal Code, 1860 (IPC) — Section 323, 326
High Courts29 Mar 1978Dismissed
Ganga Ram Vs Smt. Gurkirtan Kaur
Rajasthan High Court · (1978) RLW 167 : (1978) 11 WLN 270
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14
High Courts29 Mar 1978
Gopal Vs The State
Rajasthan High Court · (1978) WLN 78
Penal Code, 1860 (IPC) — Section 307, 328, 392
High Courts28 Mar 1978Dismissed
Rawal Das Vs Vasudevi
Rajasthan High Court · AIR 1978 Raj 155 : (1978) RLW 151
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 6, 115Limitation Act, 1963 — Article 123
High Courts22 Mar 1978Dismissed
Arjun Deo Vs The State
Rajasthan High Court · (1978) WLN 76
Penal Code, 1860 (IPC) — Section 392
High Courts20 Mar 1978Allowed
Mirza Shokat Beg, etc. Vs University of Rajasthan
Rajasthan High Court · AIR 1979 Raj 37 : (1978) RLW 527 : (1978) 11 WLN 694
Constitution of India, 1950 — Article 226
High Courts18 Mar 1978Allowed
Heera Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 73
Penal Code, 1860 (IPC) — Section 202, 302
High Courts15 Mar 1978
Guman Singh Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 50
Criminal Procedure Code, 1973 (CrPC) — Section 482