High Courts15 May 1978
Bhagwat Singh Vs State of Rajasthan and Another
Rajasthan High Court · (1978) WLN 176
Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963 — Section 10(1), 10(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,077 of 2,241
High Courts12 May 1978Dismissed
Bal Mukund Vs The Regional Transport Authority and Another
Rajasthan High Court · AIR 1978 Raj 170
Motor Vehicles Act, 1939 — Section 68F(1A), 68F(1AA)Rajasthan Motor Vehicles Taxation Act, 1951 — Section 62
High Courts09 May 1978
State of Rajasthan Vs Kantilal
Rajasthan High Court · (1978) RLW 230 : (1978) 11 WLN 282
Penal Code, 1860 (IPC) — Section 300, 302, 304, 84
High Courts09 May 1978Dismissed
Manakchand and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1978) WLN 199
Constitution of India, 1950 — Article 14, 16
High Courts09 May 1978Dismissed
Sikandar Khan Vs Actg. C.J. Rajasthan High Court
Rajasthan High Court · (1978) WLN 154
High Courts09 May 1978Dismissed
Shri Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1978) WLN 164
Constitution of India, 1950 — Article 226
High Courts08 May 1978Allowed
Sukhveer Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1978) 11 WLN 291
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302, 312, 34, 394, 400
High Courts06 May 1978Dismissed
Vijay Goods Transport Company Vs The State of Rajasthan and Others
Rajasthan High Court · (1978) 11 WLN 713
Constitution of India, 1950 — Article 14, 226
High Courts05 May 1978Dismissed
Executive Engineer, R.C.P. Vs Smt. Rukman
Rajasthan High Court · (1979) ACJ 73 : (1978) RLW 264
Constitution of India, 1950 — Article 226Rajasthan Workmens (Costs and Fees) Rules, 1959 — Rule 3Workmens Compensation Act, 1923 — Section 30
High Courts03 May 1978Dismissed
Hakim Kabir Ahmed Vs Smt. Bhanwari Bai
Rajasthan High Court · AIR 1978 Raj 173 : (1978) 11 WLN 123
Civil Procedure Code, 1908 (CPC) — Section 47Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(h), 14(2)
High Courts03 May 1978Dismissed
Hakim Mohammed Ali Vs Smt. Bhanwari Bai
Rajasthan High Court · (1978) WLN 203
Civil Procedure Code, 1908 (CPC) — Section 47Evidence Act, 1872 — Section 58
High Courts28 Apr 1978
Jiwan Vs State of Rajasthan and Others
Rajasthan High Court · (1978) WLN 126
Penal Code, 1860 (IPC) — Section 380, 457
High Courts28 Apr 1978Allowed
Hari Narayan Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 123
High Courts28 Apr 1978Dismissed
Devendra Singh Vs Kalyan Singh
Rajasthan High Court · AIR 1978 Raj 134 : (1978) RLW 280 : (1978) 11 WLN 113
Arbitration Act, 1940 — Section 30, 31, 33Limitation Act, 1908 — Article 158, 181Limitation Act, 1963 — Article 119
High Courts27 Apr 1978
Hemraj Vs Income Tax Recovery Officer, Jodhpur
Rajasthan High Court · AIR 1978 Raj 184 : (1979) 118 ITR 698 : (1978) RLW 332 : (1978) 11 WLN 130
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4, 141Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 120
High Courts27 Apr 1978Allowed
Shivdayal Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 127
Penal Code, 1860 (IPC) — Section 380, 454
High Courts27 Apr 1978Allowed
Balu Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 125
Penal Code, 1860 (IPC) — Section 325
High Courts26 Apr 1978
Darshansingh Vs The State of Rajasthan
Rajasthan High Court · (1978) 11 WLN 156
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 167, 309, 41, 439, 467
High Courts26 Apr 1978
Mohammed Ismail Khan Vs State of Rajasthan and Others
Rajasthan High Court · (1978) RLW 201 : (1978) 11 WLN 286
High Courts25 Apr 1978Dismissed
Sohan Lal Vs Multan Chand
Rajasthan High Court · (1978) WLN 52
Civil Procedure Code, 1908 (CPC) — Section 2Transfer of Property Act, 1882 — Section 126