COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 2,075 of 2,241

High Courts03 Aug 1978Allowed

Prem Chand and Others Vs State of Rajasthan and Others

Rajasthan High Court · (1978) WLN 246

Rajasthan (Allotment and Conversion of Agricultural Land for Residential or Commercial Purposes in Urban Areas) Rules, 1971 — Rule 14

High Courts02 Aug 1978Allowed

Karan Singh Vs State and Others

Rajasthan High Court · (1978) 11 WLN 317

Civil Procedure Code, 1908 (CPC) — Section 2(2)Rajasthan Tenancy Act, 1955 — Section 232

High Courts01 Aug 1978Dismissed

Bhagwana Vs State of Rajasthan

Rajasthan High Court · (1978) RLW 476 : (1978) 11 WLN 557

Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 323

High Courts01 Aug 1978Allowed

Jagdish Vs Collector

Rajasthan High Court · (1978) WLN 319

Rajasthan Panchayat Act, 1953 — Section 27A

High Courts29 Jul 1978Dismissed

State and Others Vs Vinay Kumar and Others

Rajasthan High Court · (1978) WLN 223

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25, 25B, 25F, 25G

High Courts28 Jul 1978Allowed

Veera Vs State of Rajasthan

Rajasthan High Court · (1978) RLW 450 : (1978) 11 WLN 387

Criminal Procedure Code, 1973 (CrPC) — Section 193, 2, 209Penal Code, 1860 (IPC) — Section 302, 307

High Courts26 Jul 1978Allowed

Smt. Bachan Kaur and Another Vs Executive Engineer, RCP and Another

Rajasthan High Court · (1977) WLN 211

Constitution of India, 1950 — Article 226

High Courts26 Jul 1978Allowed

Khem Singh and Others Vs The State of Rajasthan

Rajasthan High Court · (1978) WLN 534

Penal Code, 1860 (IPC) — Section 148, 302

High Courts25 Jul 1978Dismissed

M.R. Palkhivala Vs State of Rajasthan and Others

Rajasthan High Court · (1978) WLN 257

Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 27, 30

High Courts25 Jul 1978Dismissed

Murli alias Mool Chand Vs State of Rajasthan

Rajasthan High Court · (1978) WLN 536

Penal Code, 1860 (IPC) — Section 147, 149, 300, 302, 304

High Courts24 Jul 1978Dismissed

Khamma Devi Vs Doli Devi

Rajasthan High Court · (1978) WLN 242

Rajasthan Scheduled Debtors (Liquidation of Indebtedness) Act, 1976 — Section 2(b), 6

High Courts24 Jul 1978Allowed

Maharama and Another Vs Ram Bux

Rajasthan High Court · (1978) RLW 300 : (1978) 11 WLN 667

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 11

High Courts21 Jul 1978Dismissed

The State of Rajasthan Vs Dr. Ganpat Singh Bhandari and Another

Rajasthan High Court · (1978) RLW 413 : (1978) 11 WLN 674

Constitution of India, 1950 — Article 16, 226, 227, 309, 311

High Courts20 Jul 1978

Kamal Kumar Vs Smt. Sulochana

Rajasthan High Court · (1978) RLW 359 : (1978) 11 WLN 299

Hindu Marriage Act, 1955 — Section 10, 13, 13A, 18, 21

High Courts19 Jul 1978Allowed

Heeralal and Others Vs State

Rajasthan High Court · AIR 1979 Raj 133 : (1978) RLW 594 : (1978) 11 WLN 597

Rajasthan Municipalities (Octroi) Rules, 1962 — Rule 34A, 34A(1), 34B(2)Rajasthan Municipalities Act, 1959 — Section 104

High Courts19 Jul 1978Dismissed

Mohan Singh Vs State of Rajasthan

Rajasthan High Court · (1978) 11 WLN 290

Essential Commodities Act, 1955 — Section 5, 6A, 6B

High Courts18 Jul 1978Dismissed

Hazarimal Vs State of Rajasthan

Rajasthan High Court · (1978) WLN 282

Criminal Procedure Code, 1973 (CrPC) — Section 156, 239, 397, 401, 482Penal Code, 1860 (IPC) — Section 420

High Courts18 Jul 1978Allowed

Panna Vs The State of Raj. and Others

Rajasthan High Court · (1978) WLN 253

Constitution of India, 1950 — Article 226

High Courts18 Jul 1978Allowed

Asha Ram and Others Vs State of Rajasthan and Others

Rajasthan High Court · (1978) WLN 293

Rajasthan Tenancy Act, 1955 — Section 175

High Courts18 Jul 1978

Smt. Gyan Devi Vs State of Rajasthan and Another

Rajasthan High Court · AIR 1979 Raj 5 : (1978) RLW 509

Constitution of India, 1950 — Article 19, 226, 226(3), 31Rajasthan Cinemas (Regulation) Act, 1952 — Section 5, 5ARajasthan Cinemas (Regulation) Rules, 1959 — Rule 16, 16(1)