High Courts17 Oct 1978
Suraj Mal Sharma Vs Commissioner of Income Tax (II)
Rajasthan High Court · (1980) 123 ITR 529
Income Tax Act, 1961 — Section 256, 256(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,073 of 2,241
High Courts16 Oct 1978Dismissed
Moti Ram Vs Mali Ram
Rajasthan High Court · (1978) RLW 587 : (1978) 11 WLN 658
Civil Procedure Code, 1908 (CPC) — Section 115Essential Commodities Act, 1955 — Section 6CGeneral Clauses Act, 1897 — Section 15
High Courts16 Oct 1978
Dharampal Singh Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 364
Penal Code, 1860 (IPC) — Section 323, 330, 34, 342, 506
High Courts13 Oct 1978
Assistant Commercial Taxes Officer Vs Motilal and Others
Rajasthan High Court · (1978) RLW 583 : (1978) 11 WLN 453
Rajasthan Sales Tax Act, 1954 — Section 15(1), 15(2), 15(3A)
High Courts13 Oct 1978
Rameshwar Prasad Trivedi Vs State of Rajasthan
Rajasthan High Court · (1979) CriLJ 484 : (1978) RLW 480 : (1978) 11 WLN 568
Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 161, 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 161, 84
High Courts07 Oct 1978Dismissed
Rikhab Chand Jain Vs State of Raj. and Others
Rajasthan High Court · (1978) WLN 310
Constitution of India, 1950 — Article 14, 19, 226
High Courts05 Oct 1978
Shobha Ram Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 362
Penal Code, 1860 (IPC) — Section 324, 325, 326
High Courts04 Oct 1978
Joga Ram Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 348
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 380, 457Probation of Offenders Act, 1958 — Section 4
High Courts29 Sept 1978Dismissed
Prithvi Raj Pungalia Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 321
Constitution of India, 1950 — Article 226, 299Government of India Act, 1935 — Section 175
High Courts29 Sept 1978
Indian Dairy Enterprenuers Agricultural Co. Ltd. Vs G.P. Udawat
Rajasthan High Court · (1979) 1 LLJ 245 : (1978) RLW 576 : (1978) 11 WLN 457
General Clauses Act, 1897 — Section 6Industrial Disputes Act, 1947 — Section 10, 15, 22, 2APayment of Wages Act, 1936 — Section 1, 15, 17, 22, 4
High Courts25 Sept 1978
Commissioner of Income Tax Vs Chandi Prasad Khetan
Rajasthan High Court · (1979) 120 ITR 314
Income Tax Act, 1922 — Section 34Income Tax Act, 1961 — Section 256(2), 271(1), 274, 274(2)
High Courts19 Sept 1978Allowed
Mohanlal Vs Jethmal
Rajasthan High Court · (1978) WLN 381
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Sept 1978
Bijoy and Company Vs Commissioner of Income Tax
Rajasthan High Court · (1979) 120 ITR 641
Income Tax Act, 1961 — Section 147, 148, 256(1), 256(2)
High Courts15 Sept 1978Allowed
Khan Mohammed Vs Union of India (UOI) and Others
Rajasthan High Court · (1978) WLN 327
Constitution of India, 1950 — Article 311Mines and Minerals (Development and Regulation) Act, 1957 — Section 21
High Courts13 Sept 1978Dismissed
A.P. Jain and Others Vs State of Rajasthan
Rajasthan High Court · (1978) RLW 518 : (1978) 11 WLN 561
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 107, 242, 243, 342, 397Penal Code, 1860 (IPC) — Section 406
High Courts13 Sept 1978Dismissed
Morcha Vs State of Rajasthan
Rajasthan High Court · (1978) 11 WLN 353
Penal Code, 1860 (IPC) — Section 199, 300, 301, 302, 304Supreme Court (Enlargement of Criminal Appellate Jurisdiction) Act, 1970 — Section 2
High Courts12 Sept 1978
Fakhri Automobiles Vs Commissioner of Income Tax
Rajasthan High Court · (1979) 1 TAXMAN 36
Income Tax Act, 1961 — Section 256(1), 256(2), 40A, 40A(3)
High Courts11 Sept 1978Dismissed
Ram Chandra and Another Vs Om Prakash and Others
Rajasthan High Court · (1978) RLW 442 : (1978) 11 WLN 466
Contract Act, 1872 — Section 23
High Courts06 Sept 1978Dismissed
Chagan Lal Vs Khima
Rajasthan High Court · (1978) WLN 291
Criminal Procedure Code, 1973 (CrPC) — Section 107, 110, 98