High Courts08 Nov 1978Dismissed
Bombay Cotton (P) Ltd. and Others Vs State of Rajasthan and CTO
Rajasthan High Court · (1978) WLN 333
Central Sales Tax Act, 1956 — Section 5Constitution of India, 1950 — Article 226, 286
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,072 of 2,241
High Courts08 Nov 1978Dismissed
Bharat Bhawan Nirman Sahkari Samiti Ltd., Jaipur Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1979 Raj 209 : (1979) RLW 3 : (1978) 11 WLN 517
Constitution of India, 1950 — Article 226(6)
High Courts08 Nov 1978Dismissed
Sawal Chand and Others Vs Smt. Pyari Devi and Others
Rajasthan High Court · (1978) WLN 415
Civil Procedure Code, 1908 (CPC) — Section 115, 116Evidence Act, 1872 — Section 65, 66
High Courts07 Nov 1978Dismissed
Noore Khan Vs Badri Narayan
Rajasthan High Court · (1978) WLN 378
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 Nov 1978
Ramdan and Another Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 339
Penal Code, 1860 (IPC) — Section 304, 307, 34, 353, 354
High Courts04 Nov 1978Allowed
Abdul Majid Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 523
Criminal Procedure Code, 1973 (CrPC) — Section 161, 342Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 161
High Courts03 Nov 1978Dismissed
Krishna Kumar Sharma and Another Vs The State of Rajasthan and Another
Rajasthan High Court · (1978) RLW 612 : (1978) WLN 466
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 190, 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts03 Nov 1978Dismissed
Mohd. Siddiq Vs Ranganath Singh and Others
Rajasthan High Court · (1978) RLW 488 : (1978) 11 WLN 592
Evidence Act, 1872 — Section 40, 41, 42, 43Industrial Disputes Act, 1947 — Section 17A, 19, 29, 32
High Courts02 Nov 1978Dismissed
P.C. Pande Vs Union of India (UOI) and Others
Rajasthan High Court · (1979) RLW 9 : (1978) 11 WLN 435
Border Security Force Act, 1968 — Section 107, 108, 141, 30, 40Constitution of India, 1950 — Article 166, 226, 311, 32, 367General Clauses Act, 1897 — Section 3, 5
High Courts02 Nov 1978
Hemraj Vs Tax Recovery Officer and Another (No. 2)
Rajasthan High Court · (1979) 118 ITR 744
General Clauses Act, 1897 — Section 6Income Tax Act, 1961 — Section 156, 280C, 280K, 280R, 280T
High Courts02 Nov 1978Dismissed
Dhabai Sua Lal Yadav Vs Smt. Indira Nehru Gandhi and Others
Rajasthan High Court · AIR 1979 Raj 130 : (1979) RLW 358
Constitution of India, 1950 — Article 226, 329
High Courts31 Oct 1978
Manji Vs The State
Rajasthan High Court · (1978) WLN 366
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts27 Oct 1978Dismissed
Gopilal Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1979 Raj 74 : (1979) RLW 245
Rajasthan Panchayat Act, 1953 — Section 15, 19, 24Rajasthan Panchayat and Nyaya Panchayat (General) Rules, 1961 — Rule 15(3), 16
High Courts27 Oct 1978
Heerachand and Jayantilal Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 401
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 323, 452
High Courts26 Oct 1978Dismissed
Harikishan and Vijaysingh Mansinghka Vs Shri Mahadeo Cotton Mills Ltd.
Rajasthan High Court · (1978) WLN 518
High Courts26 Oct 1978Allowed
State of Rajasthan Vs Union of India (UOI) and Another
Rajasthan High Court · (1978) RLW 444 : (1978) 11 WLN 535
Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 30
High Courts24 Oct 1978Allowed
Matoria Bus Service Vs State of Rajasthan and Others
Rajasthan High Court · (1978) WLN 431
Constitution of India, 1950 — Article 19, 31
High Courts21 Oct 1978Dismissed
Lal Chand Vs Chuhar Mal
Rajasthan High Court · (1978) WLN 349
Penal Code, 1860 (IPC) — Section 419, 420
High Courts20 Oct 1978Dismissed
Gauri Lal and Magan Behari Lal Vs The State of Raj and Others
Rajasthan High Court · (1978) RLW 463 : (1978) 11 WLN 651
Constitution of India, 1950 — Article 14, 19
High Courts18 Oct 1978Allowed
Sant Lal Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 529
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 161, 332, 353