High Courts04 Sept 1978Dismissed
Ram Chandra Vs State of Rajasthan and Another
Rajasthan High Court · (1978) RLW 474 : (1978) 11 WLN 555
Constitution of India, 1950 — Article 47Prevention of Food Adulteration Act, 1954 — Section 16, 7
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,074 of 2,241
High Courts04 Sept 1978
Ram Chandra Vs The State of Rajasthan and Another
Rajasthan High Court · (1979) CriLJ 491
Constitution of India, 1950 — Article 47Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts01 Sept 1978Allowed
Leeladhar Vs The State of Rajasthan and Others
Rajasthan High Court · (1978) WLN 289
High Courts01 Sept 1978Allowed
Gaya Prasad and Others Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 304
Penal Code, 1860 (IPC) — Section 395, 397
High Courts30 Aug 1978
Surajmal Vs Ramdayal and Others
Rajasthan High Court · (1978) WLN 260
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts30 Aug 1978
Pema Ram and Others Vs Ladhu Ram and Others
Rajasthan High Court · (1978) WLN 259
Civil Procedure Code, 1908 (CPC) — Section 151Specific Relief Act, 1963 — Section 6
High Courts30 Aug 1978Allowed
Smt. Raja Bai through her General Power of Attorney Holder, Shri Omprakash Vs The Union of India (UOI) and Others
Rajasthan High Court · (1978) WLN 410
Administration of Evacuee Property Act, 1950 — Section 2, 7AConstitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12, 20
High Courts29 Aug 1978Allowed
Sarupa Vs The Addl. Collector and Others
Rajasthan High Court · (1978) WLN 249
Constitution of India, 1950 — Article 226
High Courts29 Aug 1978Dismissed
Padma Ram Vs The Revenue Appellate Authority and Others
Rajasthan High Court · (1978) WLN 265
Constitution of India, 1950 — Article 226
High Courts28 Aug 1978Allowed
Mangilal and Others Vs Chunnilal and Others
Rajasthan High Court · (1978) RLW 452 : (1978) 11 WLN 406
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 47Constitution of India, 1950 — Article 226, 227Employees Compensation Act, 1923 — Section 2, 20, 23, 30, 32
High Courts25 Aug 1978
Murlidhar Vs Ramlal
Rajasthan High Court · (1978) 11 WLN 360
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts24 Aug 1978
Smt. Savitri Devi Vs The Collector
Rajasthan High Court · (1978) WLN 263
Constitution of India, 1950 — Article 226
High Courts21 Aug 1978
Amar Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1978) RLW 439 : (1978) 11 WLN 383
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 326
High Courts14 Aug 1978
Bhagwandas Vs The Board of Revenue and Others
Rajasthan High Court · (1978) WLN 255
Civil Procedure Code, 1908 (CPC) — Section 151, 2Constitution of India, 1950 — Article 226
High Courts14 Aug 1978Dismissed
Narayan Lal Vs Nana Lal and Others
Rajasthan High Court · (1978) WLN 232
High Courts11 Aug 1978
Official Liquidator, Golcha Properties P. Ltd. (In Liquidation) Vs P.C. Dhadda and Others
Rajasthan High Court · (1978) 08 RAJ CK 0003
Companies Act, 1956 — Section 2(30), 446, 458A, 538
High Courts08 Aug 1978Dismissed
Shashi Shekhar Sharma Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 330
Constitution of India, 1950 — Article 16
High Courts05 Aug 1978Dismissed
Carona Sahu Co. Ltd. Vs Vinod Kumar Goyal
Rajasthan High Court · AIR 1979 Raj 1 : (1978) 11 WLN 663
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(3), 13(4), 13(5), 13A
High Courts05 Aug 1978
State of Rajasthan Vs Durga Ram
Rajasthan High Court · (1978) WLN 317
Penal Code, 1860 (IPC) — Section 380, 411, 457
High Courts03 Aug 1978Allowed
Hindustan Copper Ltd. Vs The Central Industrial Tribunal and Others
Rajasthan High Court · (1978) 11 WLN 707
Industrial Disputes Act, 1947 — Section 18, 2, 33, 33A