COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 2,080 of 2,241

High Courts08 Feb 1978Allowed

Mohan Lal and Another Vs The Urban Improvement Trust, Jodhpur and Another

Rajasthan High Court · AIR 1978 Raj 201 : (1978) RLW 72 : (1978) 11 WLN 38

Rajasthan Municipalities Act, 1959 — Section 78Rajasthan Urban Improvement Trust Act, 1959 — Section 21, 27, 47, 75, 91A

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High Courts04 Feb 1978Dismissed

Nand Lal Vs State of Rajasthan and Others

Rajasthan High Court · (1978) RLW 198 : (1978) 11 WLN 272

Constitution of India, 1950 — Article 226, 39

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High Courts04 Feb 1978

Rahul Sharma Vs The State of Rajasthan and Others

Rajasthan High Court · (1978) CriLJ 1276 : (1978) RLW 160 : (1978) 11 WLN 169

Constitution of India, 1950 — Article 226, 235Criminal Procedure Code, 1973 (CrPC) — Section 194, 381, 400, 407, 409Penal Code, 1860 (IPC) — Section 120B, 307

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High Courts02 Feb 1978

P.R. Maheshwari and Another Vs The Municipal Council Alwar

Rajasthan High Court · (1978) CriLJ 1594 : (1978) RLW 284 : (1978) 11 WLN 471

COMPANIES ACT, 1956 — Section 291Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 14, 16, 17, 2, 20A

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High Courts02 Feb 1978Dismissed

Deepa Ram Vs State and Others

Rajasthan High Court · (1978) WLN 37

Constitution of India, 1950 — Article 226

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High Courts31 Jan 1978Dismissed

Kanakraj Vs Gopikisan

Rajasthan High Court · (1978) WLN 22

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High Courts25 Jan 1978Dismissed

Rajasthan Felts Manufacturing Company Vs The State of Rajasthan and Others

Rajasthan High Court · (1978) 11 WLN 76

Central Excises and Salt Act, 1944 — Section 35Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 226, 32

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High Courts25 Jan 1978

Jafruallah Khan Vs State of Rajasthan and Others

Rajasthan High Court · (1978) RLW 44 : (1978) WLN 16

Constitution of India, 1950 — Article 14, 19, 226, 228A, 301

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High Courts25 Jan 1978Dismissed

Rajasthan Felts Manufacturing Co. Vs The State of Rajasthan and Others

Rajasthan High Court · (1978) RLW 113 : (1978) RLW 113 : (1980) 45 STC 274

Central Excises and Salt Act, 1944 — Section 35Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 226, 32

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High Courts24 Jan 1978Allowed

Kalyan Dass Vs Kishan Karan

Rajasthan High Court · (1978) RLW 61 : (1978) 11 WLN 83

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3

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High Courts24 Jan 1978Allowed

Tena alias Tinia and Another Vs State of Rajasthan

Rajasthan High Court · (1978) WLN 3

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 342Penal Code, 1860 (IPC) — Section 302, 34

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High Courts23 Jan 1978Dismissed

Kanhaiya Lal Vs Municipal Board

Rajasthan High Court · (1978) WLN 31

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High Courts23 Jan 1978Dismissed

Banshilal Vs The State of Rajasthan

Rajasthan High Court · (1978) RLW 49 : (1978) WLN 12

Constitution of India, 1950 — Article 226

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High Courts23 Jan 1978

Commissioner of Income Tax Vs Smt. Satnam Malik

Rajasthan High Court · (1979) 120 ITR 309 : (1978) WLN 24

Income Tax Act, 1961 — Section 256(1), 256(2), 271(1), 41(2)

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High Courts23 Jan 1978Allowed

Mohammed Saddique Hazi Hussain Firm Vs Nemichand Chunni Lal Jain and Others

Rajasthan High Court · (1978) RLW 57 : (1978) 11 WLN 88

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 6

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High Courts23 Jan 1978Dismissed

Doongar Mal Vs State of Rajasthan

Rajasthan High Court · (1978) WLN 167

Criminal Procedure Code, 1973 (CrPC) — Section 195, 482, 484Penal Code, 1860 (IPC) — Section 446, 463, 466, 471, 475

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High Courts20 Jan 1978Dismissed

Mst. Kariman Bai and Others Vs Laxman Lal Ram Pratap, Kota

Rajasthan High Court · AIR 1978 Raj 120 : (1978) RLW 157 : (1978) 11 WLN 28

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6(2), 115, 47

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High Courts20 Jan 1978Dismissed

Gahlot Engineering Wine Store etc. Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1979 Raj 14 : (1978) RLW 53 : (1978) 11 WLN 5

Constitution of India, 1950 — Article 13, 14, 19, 226, 31Rajasthan Excise Act, 1950 — Section 35Rajasthan Prohibition Act, 1969 — Section 1(3)

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High Courts19 Jan 1978

Anokha Singh Vs State of Rajasthan

Rajasthan High Court · (1978) WLN 1

Rajasthan Excise Act, 1950 — Section 54(a)

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High Courts16 Jan 1978

Mobanlal and Another Vs The State of Rajasthan

Rajasthan High Court · (1978) WLN 10

Criminal Procedure Code, 1973 (CrPC) — Section 173, 210, 319, 482Penal Code, 1860 (IPC) — Section 149, 302, 307, 34

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