High Courts15 Dec 1977Allowed
Narendra Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 502
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,082 of 2,241
High Courts12 Dec 1977Allowed
Mohan Das and Others Vs Kamla Devi
Rajasthan High Court · AIR 1978 Raj 127 : (1978) RLW 163 : (1977) WLN 684
Civil Procedure Code Amendment Act, 1976 — Section 97(2)Civil Procedure Code, 1908 (CPC) — Section 2(2), 47Rajasthan High Court Ordinance, 1949 — Section 18
High Courts09 Dec 1977
Jeth Mal Vs Union of India (UOI)
Rajasthan High Court · (1977) WLN 664
Railways Board Establishment Manual — Paragraph 217
High Courts08 Dec 1977Dismissed
Lajpat Rai Sharma Vs The State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 672
Rajasthan Educational Subordinate Service Rules, 1971 — Rule 25, 6(3)
High Courts06 Dec 1977
Mani Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 674
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 307, 34, 392, 394, 397
High Courts06 Dec 1977
Surya Narain and Others Vs Nandlal
Rajasthan High Court · (1977) WLN 450
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14(2)
High Courts05 Dec 1977Allowed
Radha Mohan Vs State of Rajasthan and Others
Rajasthan High Court · (1978) RLW 335 : (1978) 11 WLN 189
High Courts01 Dec 1977Dismissed
Abhey Kumar Jain Vs The State Transport Appellate Tribunal
Rajasthan High Court · (1977) WLN 452
Constitution of India, 1950 — Article 226
High Courts30 Nov 1977Dismissed
Guman Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 510
High Courts28 Nov 1977Dismissed
Abdul Gani Vs Saduram and Others
Rajasthan High Court · (1978) RLW 13 : (1977) WLN 641
Specific Relief Act, 1963 — Section 41Transfer of Property Act, 1882 — Section 11
High Courts24 Nov 1977Dismissed
University of Rajasthan Vs Mohan Melwani
Rajasthan High Court · (1977) WLN 687
Constitution of India, 1950 — Article 226, 311
High Courts14 Nov 1977
Badri Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 562
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts09 Nov 1977Dismissed
Agarchand Vs Badridas Alias Badri Prasad
Rajasthan High Court · (1977) WLN 457
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Nov 1977Dismissed
Ajayab Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1978) RLW 9 : (1977) WLN 553
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 139, 161, 193, 202, 227Evidence Act, 1872 — Section 3
High Courts07 Nov 1977Allowed
Banna Vs The State of Rajasthan
Rajasthan High Court · (1977) WLN 528
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Penal Code, 1860 (IPC) — Section 313, 376
High Courts04 Nov 1977Dismissed
Deep Chand Vs Jaynarayan and Others
Rajasthan High Court · (1977) WLN 529
Representation of the People Act, 1951 — Section 100, 117, 80, 81, 82
High Courts01 Nov 1977
Daya Ram K. Joshi Vs State of Rajasthan and Others
Rajasthan High Court · (1978) RLW 17 : (1977) WLN 538
Constitution of India, 1950 — Article 19, 226Press and Registration of Books Act, 1867 — Section 5, 8B
High Courts27 Oct 1977Allowed
Ram Gopal Vs State of Rajasthan and Another
Rajasthan High Court · (1977) WLN 579
High Courts26 Oct 1977Dismissed
Nemi Chand and Bhanwarlal Vs State of Rajasthan and Others
Rajasthan High Court · (1977) RLW 430 : (1977) WLN 513
Constitution of India, 1950 — Article 19, 226
High Courts26 Oct 1977Allowed
State of Rajasthan Vs Danmal
Rajasthan High Court · (1977) RLW 457 : (1977) WLN 645
Constitution of India, 1950 — Article 226, 311Penal Code, 1860 (IPC) — Section 409Police Act, 1861 — Section 29