High Courts25 Oct 1977Dismissed
Umed Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 423
Rajasthan Municipalities Act, 1959 — Section 3(22), 4, 5
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,083 of 2,241
High Courts25 Oct 1977Dismissed
Sohan Lal Vs Ram Dayal and Another
Rajasthan High Court · (1977) WLN 549
Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 41(2)
High Courts24 Oct 1977Dismissed
The State of Rajasthan Vs Gyandeo and Another
Rajasthan High Court · (1977) WLN 559
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
High Courts24 Oct 1977
Sataya Narain Vs State
Rajasthan High Court · (1977) WLN 524
Penal Code, 1860 (IPC) — Section 420
High Courts18 Oct 1977
Jainarain Jeevraj Vs Commissioner of Income Tax (No. 1)
Rajasthan High Court · (1980) 121 ITR 353 : (1977) WLN 546
Income Tax Act, 1961 — Section 256, 256(2)
High Courts18 Oct 1977Dismissed
Karam Chand Vs Revenue Appellate Authority and Others
Rajasthan High Court · (1977) WLN 390
Rajasthan Panchayat Act, 1953 — Section 27ARajasthan Panchayat and Nyaya Panchayat (General) Rules, 1961 — Rule 265, 266
High Courts17 Oct 1977Dismissed
Haru Vs The State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 381
Constitution of India, 1950 — Article 226A
High Courts14 Oct 1977
Shankerlal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1977) RLW 454 : (1977) WLN 534
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482
High Courts14 Oct 1977Dismissed
Gram Panchayat Bhavi Vs The State of Raj. and Others
Rajasthan High Court · (1977) WLN 527
Rajasthan Irrigation and Drainage Rules, 1955 — Rule 11
High Courts14 Oct 1977Dismissed
Ram Chandra Vs Ramesh Chandra
Rajasthan High Court · (1977) WLN 431
Rajasthan Premises (Control of Rent and Eviction) (Amendment) Act, 1954 — Section 13(1)(a), 13(4), 13(6)
High Courts13 Oct 1977Dismissed
Dr. P.S. Gehlot Vs The State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 384
Constitution of India, 1950 — Article 16, 299, 311Evidence Act, 1872 — Section 115
High Courts13 Oct 1977Allowed
Jugraj, Mandwala Gram Sewa Sahakari Samiti Vs The Regustrar, Co-operative Societies and Others
Rajasthan High Court · (1977) WLN 354
Constitution of India, 1950 — Article 226
High Courts12 Oct 1977
Poonam Chand Vs State of Rajasthan and Others
Rajasthan High Court · (1977) RLW 517 : (1977) WLN 615
High Courts12 Oct 1977
Surja Ram Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 597
Essential Commodities Act, 1955 — Section 3, 7
High Courts11 Oct 1977
Smt. Suraj Bai Vs Radha Kishan
Rajasthan High Court · (1977) RLW 522 : (1977) WLN 681
Stamp Act, 1899 — Section 29
High Courts10 Oct 1977Allowed
Dharam Narain Vs Jagdish Chandra and Another
Rajasthan High Court · (1977) WLN 525
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 Oct 1977Allowed
Bhanwar Lal Vs The Collector, Jodhpur
Rajasthan High Court · (1977) WLN 577
Rajasthan Panchayat Act, 1953 — Section 70A
High Courts07 Oct 1977
Narain Ram Vs Shanker Lal and Others
Rajasthan High Court · (1977) RLW 421 : (1977) WLN 510
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts03 Oct 1977Dismissed
Shiv Lal Vs Mohanraj and Others
Rajasthan High Court · (1977) WLN 462
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts26 Sept 1977Dismissed
Hazari Mal Vs Pusa Ram
Rajasthan High Court · (1977) WLN 449
Rajasthan Money Lenders Act, 1963 — Section 47Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 6