High Courts13 Jan 1978Allowed
Dayal Chand and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1978) RLW 42 : (1978) 11 WLN 3
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 6A, 6C
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,081 of 2,241
High Courts13 Jan 1978
Champalal Vs The State of Rajasthan
Rajasthan High Court · (1978) 11 WLN 20
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 10, 3, 7
High Courts12 Jan 1978Allowed
Gopi Kishan Acharya Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 190
Constitution of India, 1950 — Article 162, 309, 311
High Courts12 Jan 1978
Gulu Vs The State of Rajasthan and Others
Rajasthan High Court · (1978) WLN 36
Constitution of India, 1950 — Article 226
High Courts10 Jan 1978Dismissed
S.C. Saxena Vs State of Rajasthan and Others
Rajasthan High Court · (1978) WLN 58
High Courts05 Jan 1978
Chandan Singh and Another Vs The State of Rajasthan
Rajasthan High Court · (1978) 11 WLN 1
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts05 Jan 1978Dismissed
Pukhraj Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 9
High Courts05 Jan 1978Allowed
Kishan Chand Kalla Vs State of Rajasthan and Others
Rajasthan High Court · (1978) WLN 45
High Courts02 Jan 1978Dismissed
Mohammed Safi Vs Union of India (UOI)
Rajasthan High Court · (1978) WLN 134
Constitution of India, 1950 — Article 311
High Courts02 Jan 1978Dismissed
Khubilal Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 119
Rajasthan Police Subordinate Service Rules, 1966 — Rule 24(2), 26
High Courts23 Dec 1977Dismissed
Narain Prasad Vs The State of Rajasthan and Another
Rajasthan High Court · AIR 1978 Raj 162 : (1978) CriLJ 1445 : (1978) RLW 173 : (1977) WLN 540
Criminal Procedure Code, 1973 (CrPC) — Section 401, 57Prevention of Food Adulteration Act, 1954 — Section 10, 10(1), 10(2), 10(4), 11
High Courts21 Dec 1977Allowed
Kum Dheeprada Vs Union of India (UOI) and Others
Rajasthan High Court · (1977) WLN 515
States Reorganisation Act, 1956 — Section 115
High Courts20 Dec 1977
Income Tax Officer Vs Official Liquidator of Golcha Properties P. Ltd. (In Liquidation)
Rajasthan High Court · (1979) 49 CompCas 251 : (1979) 117 ITR 377 : (1978) RLW 20 : (1977) WLN 701
Companies Act, 1956 — Section 446(1), 476, 520Income Tax Act, 1961 — Section 178, 210
High Courts20 Dec 1977Dismissed
Khubi Lal Vs Smt. Champa Bai
Rajasthan High Court · (1977) WLN 504
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63
High Courts19 Dec 1977Dismissed
Devi Lal and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1978) RLW 23 : (1977) WLN 697
Constitution of India, 1950 — Article 14, 19, 226, 31, 31C
High Courts19 Dec 1977Dismissed
Kana Ram Vs State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 499
High Courts16 Dec 1977Dismissed
Shiv Prakash Vs State of Rajasthan and Others
Rajasthan High Court · (1978) WLN 139
Constitution of India, 1950 — Article 16
High Courts15 Dec 1977Dismissed
Shanti Devi and Others Vs Indra Devi
Rajasthan High Court · (1977) WLN 547
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Dec 1977Dismissed
Narain Vs Shanti Devi and Others
Rajasthan High Court · AIR 1978 Raj 57 : (1978) RLW 190
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(2)
High Courts15 Dec 1977
Harji and Others Vs The State of Rajasthan
Rajasthan High Court · (1978) RLW 1 : (1977) WLN 655
Arms Act, 1959 — Section 21, 25, 27, 3Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 107, 109, 120B, 307, 326