High Courts11 Jan 1980Allowed
Jagan Nath Vs Smt. Kamla Bai and Others
Rajasthan High Court · (1980) RLW 82 : (1980) WLN 178
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 12(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,058 of 2,241
High Courts10 Jan 1980Dismissed
Gokulchand Vs Bhonrilal and Others
Rajasthan High Court · AIR 1981 Raj 86 : (1980) RLW 60
Arbitration Act, 1940 — Section 34
High Courts10 Jan 1980Dismissed
Commercial Taxes Officer, Anti-Evasion Vs Bhagchand Rewachand and Another
Rajasthan High Court · (1980) 46 STC 487
Rajasthan Sales Tax Act, 1954 — Section 15(3A)
High Courts10 Jan 1980Allowed
State of Rajasthan Vs Mehta Chetan Das Kishandass
Rajasthan High Court · AIR 1981 Raj 36 : (1980) RLW 152 : (1980) WLN 13 : (1978) 11 WLN 321
Arbitration Act, 1940 — Section 8(2)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Limitation Act, 1963 — Article 137
High Courts10 Jan 1980Allowed
Chain Raj Mehta Vs Smt. Shanta Shukla
Rajasthan High Court · (1980) RLW 33 : (1980) WLN 100
Civil Procedure Code, 1908 (CPC) — Section 115, 151Transfer of Property Act, 1882 — Section 105, 106, 108
High Courts09 Jan 1980
Commissioner of Income Tax Vs Sri Ram Gopal
Rajasthan High Court · (1980) 16 CTR 349 : (1980) 123 ITR 388 : (1980) RLW 575
Income Tax Act, 1961 — Section 5Jaipur Land Acquisition Act, 1943 — Section 34, 4
High Courts09 Jan 1980Allowed
State of Rajasthan Vs Chandalal and Others
Rajasthan High Court · (1980) WLN 1
Criminal Procedure Code, 1973 (CrPC) — Section 394Penal Code, 1860 (IPC) — Section 14, 302, 304, 307, 34
High Courts08 Jan 1980
Commissioner of Income Tax Vs Dr. R.C. Gupta and Co.
Rajasthan High Court · (1980) 15 CTR 23 : (1980) 122 ITR 567 : (1980) 13 WLN 55
Income Tax Act, 1961 — Section 271(1)
High Courts08 Jan 1980
Commissioner of Income Tax Vs Tiwari Jhumar Lal Tiwari Jhumar Lal Vs Commissioner of Income Tax
Rajasthan High Court · (1981) 132 ITR 49
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20Income Tax Act, 1922 — Section 22, 22(2), 23(4), 26, 34
High Courts07 Jan 1980
Commissioner of Expenditure Tax Vs Rao Raja Vikram Singh
Rajasthan High Court · (1980) 123 ITR 190 : (1980) WLN 76
Expenditure Tax Act, 1987 — Section 3(1)
High Courts07 Jan 1980Dismissed
State of Rajasthan Vs Board of Revenue and Others
Rajasthan High Court · (1980) WLN 40
Constitution of India, 1950 — Article 226
High Courts07 Jan 1980
Commissioner of Expenditure-tax Vs Rao Raja Vikram Singh
Rajasthan High Court · (1980) 123 ITR 190 : (1980) WLN 76
Expenditure Tax Act, 1957 — Section 3(1)
High Courts07 Jan 1980
Vijai Hosiery Mills Vs The State of Rajasthan
Rajasthan High Court · (1980) 45 STC 345 : (1980) WLN 52
Rajasthan Sales Tax Act, 1954 — Section 16(1)(i)
High Courts07 Jan 1980
Jai Narain Vs The Board of Revenue and Others
Rajasthan High Court · AIR 1981 Raj 11 : (1980) WLN 160
Rajasthan Land Revenue Act, 1956 — Section 123, 124, 125, 131, 132
High Courts05 Jan 1980Dismissed
Sukh Ram and National Insurance Co. Vs Tara @ Tariya
Rajasthan High Court · (1980) WLN 247
Motor Vehicles Act, 1988 — Section 96
High Courts05 Jan 1980Allowed
Smt. Parwati Devi Vs Harbindra Singh
Rajasthan High Court · AIR 1980 Raj 249 : (1980) RLW 66 : (1980) WLN 66
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Hindu Marriage Act, 1955 — Section 9
High Courts04 Jan 1980Dismissed
Jamaluddin Vs Bhinyaram and Others
Rajasthan High Court · (1980) WLN 236
High Courts02 Jan 1980
Commissioner of Income Tax (Central) Vs Tiwari Jhumarlal Saruplal
Rajasthan High Court · (1981) 130 ITR 449 : (1980) RLW 114
Income Tax Act, 1922 — Section 34(1), 63Income Tax Act, 1961 — Section 271, 271(1), 274, 297, 297(2)
High Courts02 Jan 1980
Nagji and Another Vs The State
Rajasthan High Court · (1980) WLN 100
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 366
High Courts01 Jan 1980Dismissed
Devi Singh Vs Smt. Sushila Devi
Rajasthan High Court · (1980) WLN 31
Hindu Marriage Act, 1955 — Section 10, 13, 13APenal Code, 1860 (IPC) — Section 107, 323, 500