COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 2,059 of 2,241

High Courts15 Dec 1979

Dalchand Nemchand Vs Union of India (UOI) and Others

Rajasthan High Court · (1983) 139 ITR 454 : (1980) RLW 132 : (1979) WLN 755

Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 23(3)Income Tax Act, 1961 — Section 139(2), 142(1), 144

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High Courts12 Dec 1979Allowed

Raja Ram Vs Jagdish Prasad and Another

Rajasthan High Court · (1980) RLW 223 : (1979) WLN 756

Evidence Act, 1872 — Section 85Registration Act, 1908 — Section 33

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High Courts11 Dec 1979

Union of India (UOI) and Others Vs Sharma and Company and Another

Rajasthan High Court · (1979) WLN 806

Arbitration Act, 1940 — Section 14, 15, 17, 30, 33

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High Courts10 Dec 1979Allowed

Ganga Vs State of Rajasthan

Rajasthan High Court · (1979) WLN 425

Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 24, 302, 304

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High Courts05 Dec 1979

COMMISSIONER OF WEALTH TAX Vs KASHI RAM LILA and Others

Rajasthan High Court · (1980) 15 CTR 19

Wealth Tax Act, 1957 — Section 18(2A), 27(3)

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High Courts03 Dec 1979

Dhayalal and Another Vs The State of Rajasthan

Rajasthan High Court · (1979) WLN 464

Penal Code, 1860 (IPC) — Section 143, 148, 149, 307, 323

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High Courts30 Nov 1979

Hakim Ali Vs The State of Rajasthan

Rajasthan High Court · (1979) WLN 456

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 109, 114, 207, 299, 300

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High Courts29 Nov 1979Dismissed

Kashi Vishwanath Vs United Commercial Bank

Rajasthan High Court · (1980) RLW 418 : (1979) WLN 709

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 3, 4Constitution of India, 1950 — Article 12, 14, 16

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High Courts27 Nov 1979

Bhanwar Lal Jain Vs The State of Rajasthan and Others

Rajasthan High Court · (1980) RLW 241 : (1980) 45 STC 92 : (1979) WLN 701

Rajasthan Sales Tax Act, 1954 — Section 11(3)

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High Courts27 Nov 1979

Kripal Singh Vs The State of Rajasthan

Rajasthan High Court · (1979) WLN 715

Central Excises and Salt Act, 1944 — Section 36Constitution of India, 1950 — Article 226, 311

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High Courts26 Nov 1979Dismissed

Ikram Vs Union of India (UOI) and Others

Rajasthan High Court · AIR 1980 Raj 182 : (1980) RLW 253 : (1979) WLN 727

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High Courts26 Nov 1979Dismissed

Ismail Vs State of Rajasthan

Rajasthan High Court · (1979) WLN 432

Criminal Procedure Code, 1973 (CrPC) — Section 307, 313Penal Code, 1860 (IPC) — Section 307

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High Courts26 Nov 1979

Purushottam Das Bangur Vs Income Tax Officer, C-Ward and Others Rang Lal Bangur Vs Income Tax Officer, B-Ward and Others

Rajasthan High Court · (1980) 14 CTR 161 : (1980) 126 ITR 580

Income Tax Act, 1961 — Section 147, 148, 52(2)

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High Courts23 Nov 1979Allowed

H.K. Hingorani Vs The State of Rajasthan and Others

Rajasthan High Court · (1979) WLN 421

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High Courts22 Nov 1979Allowed

Mardana and Another Vs State of Rajasthan

Rajasthan High Court · (1979) WLN 519

Penal Code, 1860 (IPC) — Section 325, 34, 353, 379, 383

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High Courts21 Nov 1979Dismissed

Ganesh Mal Vs The State of Rajasthan and Others

Rajasthan High Court · (1979) WLN 508

Rajasthan High Court Ordinance, 1949 — Section 18

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High Courts21 Nov 1979Dismissed

Commercial Taxes Officer Vs Badri Narain Sita Ram and Another

Rajasthan High Court · (1980) 45 STC 433

Rajasthan Sales Tax Act, 1954 — Section 15(3A)

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High Courts19 Nov 1979Dismissed

Velraj Vs State of Rajasthan and Others

Rajasthan High Court · (1980) RLW 138 : (1979) WLN 700

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High Courts14 Nov 1979Dismissed

Vijay Mehta Vs State of Rajasthan

Rajasthan High Court · AIR 1980 Raj 207 : (1980) WLN 288

Commissions of Inquiry Act, 1952 — Section 3Constitution of India, 1950 — Article 226, 51A

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High Courts13 Nov 1979Dismissed

Ahmed Vs The State of Rajasthan

Rajasthan High Court · (1979) WLN 388

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 395, 397, 458

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