COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 2,057 of 2,241

High Courts29 Jan 1980Dismissed

The Chief Engineer, Rajasthan Ground Water Board and Another Vs The Industrial Tribunal Rajasthan and Another

Rajasthan High Court · (1980) WLN 26

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10

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High Courts28 Jan 1980Allowed

Devendra Raj Mehta Vs Kanwar Sen and Others

Rajasthan High Court · (1980) ACJ 225 : (1980) WLN 65

Motor Vehicles Act, 1939 — Section 110(D)

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High Courts25 Jan 1980Dismissed

Shiv Bus Service Vs The RTA Jodhpur and Others

Rajasthan High Court · (1980) RLW 245 : (1980) WLN 403

Constitution of India, 1950 — Article 226, 227

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High Courts25 Jan 1980Allowed

The Urban Improvement Trust, Jaipur Vs Padmanand and Others

Rajasthan High Court · AIR 1980 Raj 176 : (1980) RLW 289

Constitution of India, 1950 — Article 12Rajasthan Land Acquisition Act, 1953 — Section 18, 50Rajasthan Urban Improvement Trust Act, 1959 — Section 1

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High Courts25 Jan 1980

Hans Raj Bahl Vs State of Rajasthan and Another

Rajasthan High Court · (1980) WLN 119

Constitution of India, 1950 — Article 14, 24

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High Courts25 Jan 1980Dismissed

Manager, Podar Spinning Mills Vs The Labour Court of Rajasthan and Another

Rajasthan High Court · (1980) RLW 87 : (1980) WLN 115

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 11A

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High Courts24 Jan 1980

The Incon (India) Ltd. Vs A.L. Rungta and Others

Rajasthan High Court · (1981) CriLJ 144 : (1980) WLN 156

COMPANIES ACT, 1956 — Section 433, 439Contempt of Courts Act, 1971 — Section 13State Financial Corporations Act, 1951 — Section 29

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High Courts24 Jan 1980Allowed

Purshottam Lal and Others Vs Union of India (UOI) and Others

Rajasthan High Court · (1980) RLW 57 : (1980) RLW 376 : (1980) WLN 321 : (1980) WLN 184

Mineral Concession Rules, 1960 — Rule 59Mines and Minerals (Development and Regulation) Act, 1957 — Section 17

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High Courts22 Jan 1980Allowed

Fateh Lal Vs Sunder Lal

Rajasthan High Court · AIR 1980 Raj 220 : (1980) WLN 188

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 3(2), Order 37 Rule 3(3), Order 37 Rule 3(4), Order 37 Rule 3(5)

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High Courts22 Jan 1980

Commissioner of Income Tax and Commissioner of Wealth-tax Vs Thakur Ummed Singh

Rajasthan High Court · (1980) 16 CTR 397 : (1980) 126 ITR 518 : (1980) RLW 178 : (1980) 13 WLN 58

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High Courts22 Jan 1980Dismissed

B.R. Oil Mills, Bharatpur Vs Assistant Engineer (D) R.S.E.B., Bharatpur and Another

Rajasthan High Court · AIR 1981 Raj 108 : (1980) WLN 149

Electricity (Supply) Act, 1948 — Section 49, 79Electricity Act, 1910 — Section 24

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High Courts21 Jan 1980Dismissed

Commercial Taxes Officer Vs Radha Ballabh and Sons

Rajasthan High Court · (1982) 51 STC 60 : (1980) WLN 91

Rajasthan Sales Tax Act, 1954 — Section 15(1), 16(1)(c), 16(1)(e), 2(t)

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High Courts21 Jan 1980Dismissed

Krishna C. Mathur Vs The University of Jodhpur and Others

Rajasthan High Court · (1980) WLN 22

Constitution of India, 1950 — Article 14, 16, 226, 233Criminal Procedure Code, 1973 (CrPC) — Section 197

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High Courts18 Jan 1980Allowed

Sangram Singh Vs Board of Revenue and Another

Rajasthan High Court · (1980) WLN 30

Constitution of India, 1950 — Article 226

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High Courts18 Jan 1980Dismissed

Gokul Chand Vs Bhonri Lal and Others

Rajasthan High Court · (1980) WLN 164

Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Section 9

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High Courts18 Jan 1980

Commissioner of Income Tax Vs Delhi Sanitary Stores

Rajasthan High Court · (1981) 127 ITR 822

Income Tax Act, 1961 — Section 184, 254(1)

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High Courts17 Jan 1980Dismissed

Sambhu Singh Vs State of Rajasthan and Others

Rajasthan High Court · (1980) RLW 273 : (1980) WLN 324

Constitution of India, 1950 — Article 226

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High Courts17 Jan 1980Dismissed

Union of India (UOI) and Others Vs S.B. Chatterjee

Rajasthan High Court · (1980) RLW 188 : (1980) WLN 259

Constitution of India, 1950 — Article 141, 226, 311

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High Courts17 Jan 1980Dismissed

Udaipur Sahkari Upbhogats Thok Bhandar Ltd. Vs The Union of India (UOI) and Others

Rajasthan High Court · (1980) WLN 332

Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14A, 14B, 15, 17, 8

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High Courts15 Jan 1980Dismissed

Ram Ratan and Another Vs The State of Rajasthan

Rajasthan High Court · (1980) WLN 9

Penal Code, 1860 (IPC) — Section 30, 307, 323, 324, 34

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