High Courts07 Feb 1980Dismissed
Ghisulal Vs Hazi Mohammed and Others
Rajasthan High Court · AIR 1981 Raj 58
Negotiable Instruments Act, 1881 (NI) — Section 27, 28
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,056 of 2,241
High Courts07 Feb 1980Allowed
Ghisu Lal Vs Hazi Mohammed and Others
Rajasthan High Court · (1980) WLN 96
Civil Procedure Code, 1908 (CPC) — Section 100, 35A
High Courts05 Feb 1980Dismissed
Sukhdeo Singh and Others Vs Sukhdeo Singh and Others
Rajasthan High Court · (1980) WLN 212
Constitution of India, 1950 — Article 133, 31
High Courts04 Feb 1980Allowed
Kailash Industrial Mills Vs Shanti Swarup and Others
Rajasthan High Court · AIR 1981 Raj 61 : (1980) RLW 262 : (1980) WLN 45
Rajasthan General Clauses Act, 1955 — Section 11Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4)
High Courts04 Feb 1980
State of Rajasthan Vs Hans Raj and Others
Rajasthan High Court · (1980) RLW 64 : (1980) 46 STC 19 : (1980) WLN 61
Rajasthan Sales Tax Act, 1994 — Section 2(ccc), 3(1), 6
High Courts02 Feb 1980Dismissed
Umaram Vs Revenue Appellate Authority and Others
Rajasthan High Court · (1980) WLN 74
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts02 Feb 1980Dismissed
Madhupuri Vs The Board of Revenue for Rajasthan and Others
Rajasthan High Court · (1980) WLN 21
Rajasthan Tenancy Act, 1955 — Section 188
High Courts02 Feb 1980Allowed
Assistant Commercial Taxes Officer Vs Rajasthan Chemical Corporation
Rajasthan High Court · (1980) RLW 151 : (1980) 46 STC 399 : (1980) WLN 342
Rajasthan Sales Tax Act, 1954 — Section 15(1), 15(2)(b)
High Courts02 Feb 1980
Gandharb Sain Vs Additional District Development Officer, Sriganganagar and Others
Rajasthan High Court · AIR 1980 Raj 229 : (1980) WLN 226
Constitution of India, 1950 — Article 245Rajasthan Panchayat Act, 1953 — Section 17(2)Rajasthan Panchayat and Nyaya Panchayat (General) Rules, 1961 — Rule 12, 12(4)
High Courts02 Feb 1980
Commissioner of Income Tax Vs Thakur Sajjan Singh
Rajasthan High Court · (1980) 123 ITR 881 : (1980) WLN 224
Income Tax Act, 1961 — Section 256(2)Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 26(2)
High Courts02 Feb 1980Allowed
Madan Raj Dhariwal Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 128
Rajasthan Service Rules, 1951 — Rule 244(2)
High Courts02 Feb 1980Dismissed
Mehta Motilal and Co. Vs The Union of India (UOI) and Others
Rajasthan High Court · (1980) WLN 361
Constitution of India, 1950 — Article 226, 227Essential Commodities Act, 1955 — Section 2, 3
High Courts02 Feb 1980Dismissed
Bhootaram Vs State and Others
Rajasthan High Court · (1980) WLN 82(1)
Constitution of India, 1950 — Article 311
High Courts01 Feb 1980
Municipal Council Vs Parekh Automobiles
Rajasthan High Court · (1980) WLN 107
Constitution of India, 1950 — Article 226, 265
High Courts01 Feb 1980Allowed
Mohan Raj Vs The Assistant Commissioner
Rajasthan High Court · (1980) WLN 255
High Courts30 Jan 1980Allowed
Jetha Ram Vs Lakh Singh and Others
Rajasthan High Court · (1980) WLN 18
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 43 Rule 1(a)
High Courts30 Jan 1980Dismissed
The New India Insurance Company Ltd. Vs Smt. Khayali and Another
Rajasthan High Court · (1980) WLN 244
Motor Vehicles Act, 1988 — Section 95(2)(a)
High Courts29 Jan 1980
Vijay Prakash Mittal etc. Vs Abdul Haq Ansari and Others
Rajasthan High Court · AIR 1981 Raj 123
Mineral Concession Rules, 1960 — Rule 22, 23, 23(4)Mines and Minerals (Development and Regulation) Act, 1957 — Section 11(2)
High Courts29 Jan 1980Allowed
Ghisalal Laxminarain Vs The State Of Rajasthan and Others
Rajasthan High Court · (1980) RLW 76 : (1980) WLN 170
Cantonments Act, 1924 — Section 196Constitution of India, 1950 — Article 254
High Courts29 Jan 1980Allowed
Dr. G.P. Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (1980) WLN 252
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 34