High Courts11 Mar 1980
Smt. Gulab Sundari Bai Bapna Vs Commissioner of Income Tax
Rajasthan High Court · (1981) 132 ITR 887
Income Tax Act, 1961 — Section 256(2), 271(1)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,054 of 2,241
High Courts10 Mar 1980Allowed
Mahendra Singh Vs Kesar Singh and Others
Rajasthan High Court · (1980) RLW 361 : (1980) WLN 243
Criminal Procedure Code, 1973 (CrPC) — Section 100, 173, 200, 202, 208Penal Code, 1860 (IPC) — Section 149, 307
High Courts10 Mar 1980Dismissed
Saraf Bros. Vs Commissioner of Income Tax
Rajasthan High Court · (1980) 4 TAXMAN 104
Income Tax Act, 1961 — Section 184, 185, 185(1), 256(2)
High Courts10 Mar 1980
Saraf Brothers Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 166 ITR 414
Income Tax Act, 1961 — Section 256(2)
High Courts10 Mar 1980Dismissed
Dhanraj Vs Pratap and Others
Rajasthan High Court · AIR 1980 Raj 255 : (1980) WLN 366
Arbitration Act, 1940 — Section 34
High Courts07 Mar 1980Dismissed
Syed Saulat Hussain Vs Syed Ilmuddin and Others
Rajasthan High Court · AIR 1981 Raj 29 : (1980) RLW 69 : (1980) WLN 141
Dargah Khwaja Saheb Act, 1955 — Section 13, 21Rajasthan High Court Ordinance, 1949 — Section 18Specific Relief Act, 1963 — Section 42
High Courts07 Mar 1980
ADDL. COMMISSIONER OF INCOME TAX Vs AMBAVIYA DAHIYA ADIVASI MAZOOR SAHAKARI SAMITI LTD.
Rajasthan High Court · (1981) 24 CTR 108
Income Tax Act, 1961 — Section 141, 156, 23, 256, 271
High Courts07 Mar 1980Allowed
Mithalal Vs State of Rajasthan
Rajasthan High Court · (1980) WLN 262
Penal Code, 1860 (IPC) — Section 302
High Courts05 Mar 1980
Jai Shanker Vs Chandresh
Rajasthan High Court · (1980) WLN 82
Hindu Marriage Act, 1955 — Section 24
High Courts04 Mar 1980Dismissed
Radhey Shyam Vs Sita Ram
Rajasthan High Court · AIR 1981 Raj 105 : (1980) WLN 533
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5Rajasthan High Court Ordinance, 1949 — Section 18, 18(1)
High Courts28 Feb 1980Dismissed
Kishori Lal and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1980) WLN 379
Constitution of India, 1950 — Article 226
High Courts28 Feb 1980Allowed
Chandan Mal Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 137
Constitution of India, 1950 — Article 226
High Courts27 Feb 1980Dismissed
State of Rajasthan and Others Vs Mangal Singh
Rajasthan High Court · (1980) RLW 363 : (1980) WLN 305
Constitution of India, 1950 — Article 311
High Courts27 Feb 1980
Umaid Charitable Trust Vs Commissioner of Income Tax
Rajasthan High Court · (1980) 15 CTR 317 : (1980) 125 ITR 55 : (1980) 13 WLN 311
Income Tax Act, 1961 — Section 11, 11(4), 2(15)
High Courts27 Feb 1980Dismissed
Hukmi Chand Vs Jaipur Ice and Oil Mills Co. and Others
Rajasthan High Court · AIR 1980 Raj 155 : (1980) RLW 306 : (1980) WLN 200
Contract Act, 1872 — Section 27Evidence Act, 1872 — Section 101, 102, 103, 104Partnership Act, 1932 — Section 36, 54, 55, 55(3)
High Courts26 Feb 1980
Brig. B. Lall Vs Wealth-tax Officer, A-Ward and Another Smt. Nawal Kanwar Vs Wealth-tax Officer, D-Ward and Another
Rajasthan High Court · (1980) 15 CTR 180 : (1981) 127 ITR 308
Wealth Tax Act, 1957 — Section 16A, 16A(1), 16A(6), 17(1)
High Courts26 Feb 1980Dismissed
Jameel Vs Gul Mohammad and Others
Rajasthan High Court · AIR 1980 Raj 166 : (1980) WLN 555
Conduct of Elections Rules, 1961 — Rule 10, 10(4)Constitution of India, 1950 — Article 226, 324Representation of the People Act, 1951 — Section 169, 80, 81, 81(3), 82
High Courts26 Feb 1980Allowed
Bhurilal Vs Smt. Shobhabai
Rajasthan High Court · AIR 1981 Raj 14 : (1980) RLW 358 : (1980) WLN 357
Civil Procedure Code, 1908 (CPC) — Section 96(4)
High Courts26 Feb 1980Dismissed
Bothlal and Others Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 62
Criminal Procedure Code, 1973 (CrPC) — Section 190, 207, 210, 239, 417Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts25 Feb 1980Allowed
Yashwant Kumar Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 114
Constitution of India, 1950 — Article 14, 16, 226, 227, 309