COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 2,055 of 2,241

High Courts25 Feb 1980Allowed

State Vs Ganpat

Rajasthan High Court · (1980) RLW 164 : (1980) WLN 174

Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 13, 16, 2, 23, 7

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High Courts25 Feb 1980Dismissed

Union of India (UOI) and Others Vs Wazir Singh

Rajasthan High Court · AIR 1980 Raj 252 : (1980) WLN 353

Rajasthan High Court of Judicature Rules, 1952 — Rule 97

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High Courts25 Feb 1980Allowed

Dheeraj Mal Vs Ajeet Kumar and Others

Rajasthan High Court · (1980) WLN 52

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 3(v)

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High Courts22 Feb 1980Dismissed

Sher Khan Vs Bambhu and Others

Rajasthan High Court · (1980) WLN 465

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts20 Feb 1980Dismissed

State of Rajasthan Vs Dhapoo

Rajasthan High Court · (1982) ACJ 604

Constitution of India, 1950 — Article 14, 226Rajasthan Workmens (Costs and Fees) Rules, 1959 — Rule 3Workmens Compensation Act, 1923 — Section 30

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High Courts20 Feb 1980

The State of Rajasthan and Others Vs Bhanwarlal and Another

Rajasthan High Court · (1980) WLN 44

Constitution of India, 1950 — Article 311

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High Courts19 Feb 1980Allowed

Ram Kumar Vs State of Rajasthan

Rajasthan High Court · (1980) WLN 71

Penal Code, 1860 (IPC) — Section 147, 149, 151, 21, 323

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High Courts18 Feb 1980Dismissed

Birla Cotton Spinning and Weaving Mills Ltd. Vs The Commercial Taxes Officer and Others

Rajasthan High Court · (1981) 48 STC 188 : (1980) WLN 307

Constitution of India, 1950 — Article 226

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High Courts18 Feb 1980Dismissed

Rajasthan Spinning and Weaving Mills Ltd. Vs State of Rajasthan and Others

Rajasthan High Court · (1980) 46 STC 141 : (1980) WLN 393

Central Sales Tax Act, 1956 — Section 15Constitution of India, 1950 — Article 19, 226, 286, 301, 302

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High Courts15 Feb 1980Allowed

Satnam Transport Company and Another Vs Prakash Mal Surana

Rajasthan High Court · AIR 1981 Raj 75 : (1980) RLW 213 : (1980) WLN 380

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1(3), Order 16 Rule 1A

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High Courts13 Feb 1980Allowed

Ram Singh Vs The State of Rajasthan

Rajasthan High Court · (1980) WLN 98

Criminal Procedure Code, 1973 (CrPC) — Section 110, 169, 190, 482

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High Courts12 Feb 1980Allowed

State of Rajasthan Vs Sharma and Co.

Rajasthan High Court · AIR 1981 Raj 1 : (1980) WLN 233

Arbitration Act, 1940 — Section 20(4), 30, 8(2)

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High Courts12 Feb 1980Dismissed

Ram Chandra Vs Kanak Ram

Rajasthan High Court · (1980) WLN 128

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 13(4)

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High Courts12 Feb 1980Dismissed

State of Rajasthan Vs Mohan Lal

Rajasthan High Court · (1980) RLW 79 : (1980) WLN 662(1)

Criminal Procedure Code, 1973 (CrPC) — Section 391Penal Code, 1860 (IPC) — Section 416, 419, 420, 468, 471

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High Courts12 Feb 1980

Hemandass Dhanrajmal Vs Commissioner of Income Tax

Rajasthan High Court · (1980) RLW 127 : (1980) WLN 70

Income Tax Act, 1961 — Section 185, 256(1), 256(2)

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High Courts12 Feb 1980

HEMANDASS DHANRAJMAL Vs COMMISSIONER OF Income Tax, RAJASTHAN-II.

Rajasthan High Court · (1981) 132 ITR 369

Income Tax Act, 1961 — Section 185, 256Partnership Act, 1932 — Section 4

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High Courts11 Feb 1980Dismissed

Municipal Committee Vs Kalu Lal and Others

Rajasthan High Court · (1980) RLW 102 : (1980) WLN 79

General Clauses Act, 1897 — Section 24, 31, 6

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High Courts08 Feb 1980Dismissed

Gopiram and Ajandas Vs The State of Rajasthan

Rajasthan High Court · (1980) RLW 96 : (1980) WLN 83

Evidence Act, 1872 — Section 3, 45, 47, 73Penal Code, 1860 (IPC) — Section 417, 471

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High Courts07 Feb 1980Allowed

Padmaram Vs State of Rajasthan

Rajasthan High Court · (1980) WLN 34

Penal Code, 1860 (IPC) — Section 323, 325, 393

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High Courts07 Feb 1980Dismissed

Kamji and Others Vs The State of Raj. and Others

Rajasthan High Court · (1980) WLN 90

Constitution of India, 1950 — Article 226, 227

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