High Courts12 Nov 1979
Shiv Narain Dhabhai Vs Commissioner of Wealth-tax and Another
Rajasthan High Court · (1980) 15 CTR 14 : (1980) 121 ITR 224 : (1980) RLW 255
Wealth Tax Act, 1957 — Section 18B
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,060 of 2,241
High Courts09 Nov 1979Allowed
Commissioner of Income Tax Vs Golcha Properties (P.) Ltd. (In Liquidation)
Rajasthan High Court · (1980) 3 TAXMAN 240
Income Tax Act, 1922 — Section 66(1), 66(2)Income Tax Act, 1961 — Section 256, 256(1), 256(2), 271(1)(c)
High Courts09 Nov 1979Allowed
Dr. Gannath and Others Vs Chiman Lal
Rajasthan High Court · (1980) RLW 239 : (1979) WLN 686
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts08 Nov 1979
M/s. Brook Bond India Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · (1979) WLN 361
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 1, 6, 7
High Courts07 Nov 1979
Surjaram and Others Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 445
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Nov 1979Allowed
Virendra Bandhu Vs State of Rajasthan
Rajasthan High Court · AIR 1980 Raj 241 : (1980) RLW 139
Constitution of India, 1950 — Article 19(1)Criminal Procedure Code, 1973 (CrPC) — Section 95, 95A, 96, 99APenal Code, 1860 (IPC) — Section 124A, 153A, 153B, 292, 295A
High Courts02 Nov 1979Dismissed
Shyam Sunder Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 427
Criminal Procedure Code, 1973 (CrPC) — Section 226Penal Code, 1860 (IPC) — Section 4, 406, 409
High Courts29 Oct 1979Allowed
Delhi Cloth and General Mills Co. Ltd. Vs The State of Rajasthan and Others
Rajasthan High Court · (1980) 45 STC 128
Constitution of India, 1950 — Article 226
High Courts24 Oct 1979Dismissed
Jai Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1980) RLW 227 : (1980) 46 STC 56
Constitution of India, 1950 — Article 200, 226
High Courts24 Oct 1979
Commissioner of Income Tax Vs Jaipur Electro P. Ltd.
Rajasthan High Court · (1990) 183 ITR 476
Income Tax Act, 1961 — Section 221
High Courts24 Oct 1979Dismissed
Sohanlal Vs Smt. Chav and Others
Rajasthan High Court · (1979) WLN 369
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 13(5), 13(6), 13A
High Courts19 Oct 1979Partly Allowed
Sugan Chand Vs Dina Nath and Others
Rajasthan High Court · AIR 1980 Raj 121 : (1980) RLW 243 : (1979) WLN 703
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Transfer of Property Act, 1882 — Section 66
High Courts18 Oct 1979Allowed
Dhanji Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 661
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts17 Oct 1979Dismissed
Shambhu Narain and Another Vs Shanti Lal
Rajasthan High Court · (1979) WLN 332
High Courts17 Oct 1979Allowed
Om Prakash Vs Smt. Shakuntla and Another
Rajasthan High Court · (1980) RLW 388 : (1979) WLN 719
Hindu Marriage Act, 1955 — Section 10, 13, 13A, 23, 25
High Courts16 Oct 1979
Commercial Taxes Officer, Survey and Investigation Vs The Divisional Superintendent, Northern Railway
Rajasthan High Court · (1980) 45 STC 18 : (1979) WLN 658
Rajasthan Sales Tax Act, 1954 — Section 15(2), 2(f)
High Courts16 Oct 1979
Hansraj and Champalal Vs Ram Kripal and The State
Rajasthan High Court · (1979) WLN 384
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 417, 482Penal Code, 1860 (IPC) — Section 417, 420, 500
High Courts16 Oct 1979Allowed
Kishoresingh Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 434
Penal Code, 1860 (IPC) — Section 136, 436
High Courts15 Oct 1979
Khema and Others Vs The Board of Revenue for Rajasthan and Another
Rajasthan High Court · (1980) RLW 270 : (1979) WLN 667
Constitution of India, 1950 — Article 226
High Courts15 Oct 1979Allowed
Lal Das and Another Vs Pokardas and Others
Rajasthan High Court · (1980) RLW 251 : (1979) WLN 656
Constitution of India, 1950 — Article 226