High Courts27 Nov 1981Dismissed
Khangaram and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 413
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,036 of 2,241
High Courts25 Nov 1981Dismissed
Babu Lal and Another Vs Shive Lal
Rajasthan High Court · AIR 1982 Raj 111 : (1982) RLW 59 : (1981) WLN 578
Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 11, 11(2), 2, 6
High Courts25 Nov 1981Dismissed
Hyderali Vs The Superintending Engineer
Rajasthan High Court · (1981) WLN 369
High Courts24 Nov 1981
Sultan Vs State of Rajasthan
Rajasthan High Court · (1981) WLN 326
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323
High Courts18 Nov 1981Dismissed
Kanta Prasad Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1982 Raj 136 : (1982) RLW 38 : (1981) WLN 433
Constitution of India, 1950 — Article 14, 15Rajasthan Tenancy Act, 1955 — Section 30B
High Courts16 Nov 1981
Mst. Narbada and Others Vs Mohammad Hanif and Another
Rajasthan High Court · (1982) CriLJ 2330 : (1982) RLW 411
Criminal Procedure Code, 1973 (CrPC) — Section 395, 397, 451, 452Penal Code, 1860 (IPC) — Section 323, 336, 456
High Courts13 Nov 1981Allowed
Vallabh Chand Mehta Vs Rajasthan Co-operative Diary Federation Limited and Others
Rajasthan High Court · (1981) WLN 341
Constitution of India, 1950 — Article 12, 226, 309, 310, 311Industrial Disputes Act, 1947 — Section 10
High Courts13 Nov 1981Allowed
Mool Kanwar Vs Jeewalal and Another
Rajasthan High Court · AIR 1982 Raj 267 : (1982) RLW 301
Evidence Act, 1872 — Section 114Hindu Succession Act, 1956 — Section 14(1)Hindu Womens Right to Property Act, 1937 — Section 14(1)
High Courts13 Nov 1981Dismissed
Mahendra Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (1982) RLW 319 : (1981) WLN 637
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 161, 169, 426Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts13 Nov 1981Dismissed
Chimana Ram Vs State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 371
High Courts12 Nov 1981Dismissed
State of Rajasthan Vs Sube Singh
Rajasthan High Court · AIR 1982 Raj 115 : (1981) WLN 583
Civil Procedure Code, 1908 (CPC) — Section 100, 101Limitation Act, 1963 — Section 15, 4Rajasthan Tenancy Act, 1955 — Section 86
High Courts06 Nov 1981Dismissed
Milind Nikhare Vs The Malviya Regional Engineering College Society and Another
Rajasthan High Court · AIR 1982 Raj 87 : (1981) WLN 424
Constitution (Scheduled Castes) Order, 1950 — Section 2Constitution of India, 1950 — Article 342, 342(1)
High Courts05 Nov 1981Allowed
Vishwanath Vs Dhanraj
Rajasthan High Court · AIR 1982 Raj 66 : (1982) RLW 8
Limitation Act, 1963 — Section 12(2)
High Courts04 Nov 1981Allowed
Hari Shankar and Others Vs Satya Prakash and Another
Rajasthan High Court · AIR 1982 Raj 183 : (1981) WLN 610
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 37, 9
High Courts03 Nov 1981Allowed
Pala Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 273
High Courts02 Nov 1981Dismissed
Gurtej Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 315
Rajasthan Irrigation and Drainage Act, 1954 — Section 4Rajasthan Land Development Corporation Act, 1975 — Section 2(j)
High Courts30 Oct 1981Dismissed
Bhagwan Sahai and Another Vs Satya Narain and Another Bhagwan Sahai and Another Vs Satya Narain and Another
Rajasthan High Court · (1982) RLW 250 : (1981) WLN 589
Rajasthan Pre-emption Act, 1966 — Section 11, 8, 9
High Courts30 Oct 1981Allowed
Motor Owners Insurance Co. Ltd. Vs Khet Pal Singh and Others
Rajasthan High Court · AIR 1983 Raj 83 : (1983) RLW 56
Evidence Act, 1872 — Section 114Motor Vehicles Act, 1939 — Section 95(5), 96
High Courts30 Oct 1981Dismissed
Nabu Vs Gani and Another
Rajasthan High Court · (1981) WLN 335
Specific Relief Act, 1963 — Section 8, 9
High Courts26 Oct 1981
The State of Rajasthan Vs Dr. Nihal Singh and Another
Rajasthan High Court · (1981) WLN 438
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 2