High Courts26 Oct 1981
Abdul Hafiz Khan Vs Jethu Ram
Rajasthan High Court · (1981) WLN 401
Civil Procedure Code, 1908 (CPC) — Section 100, 151Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,037 of 2,241
High Courts20 Oct 1981Allowed
Jagdish and Others Vs State
Rajasthan High Court · (1981) WLN 270
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts15 Oct 1981Dismissed
Sanwal Ram and Others Vs Additional District Magistrate, Sri Ganganagar and Others etc.
Rajasthan High Court · AIR 1982 Raj 139
Constitution of India, 1950 — Article 14, 166(2), 245, 31A, 31BRajasthan Imposition of Ceiling on Agricultural Holdings (Amendment) Act, 1979 — Section 23(6)Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15, 15(1), 15(2)
High Courts01 Oct 1981Dismissed
Ram Kishan Vijai Vargiya Vs State of Rajasthan and Another
Rajasthan High Court · (1981) WLN 267
Constitution of India, 1950 — Article 14, 19, 300A
High Courts01 Oct 1981Partly Allowed
Harish Vs Som Nath and Others
Rajasthan High Court · AIR 1982 Raj 77 : (1982) RLW 83
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, 115
High Courts29 Sept 1981
Umesh Chand Sharma Vs Rameshwari Devi
Rajasthan High Court · AIR 1982 Raj 83 : (1982) RLW 63 : (1981) WLN 392
Hindu Marriage Act, 1955 — Section 25, 25(1), 25(3)
High Courts29 Sept 1981Allowed
Smt. Geeta Bajaj and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1982 Raj 48
Constitution of India, 1950 — Article 226Rajasthan Cinemas (Regulation) Act, 1952 — Section 5A, 5A(2)Rajasthan Cinemas (Regulation) Rules, 1959 — Rule 16
High Courts29 Sept 1981Dismissed
Bansilal Vs The State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 450
Rajasthan Medical and Health Service Rules, 1963 — Rule 27
High Courts28 Sept 1981Dismissed
Suraj Narain and Another Vs Smt. Laxmi Devi and Others
Rajasthan High Court · AIR 1982 Raj 63 : (1981) RLW 487 : (1981) WLN 386
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 13(4)
High Courts22 Sept 1981
Beni Madhava and Others Vs State of Rajasthan
Rajasthan High Court · (1983) CriLJ 633 : (1982) RLW 442
Criminal Procedure Code, 1973 (CrPC) — Section 156, 167, 173, 190, 193Penal Code, 1860 (IPC) — Section 307, 395, 397, 398, 438
High Courts21 Sept 1981Dismissed
Khetsidas and Others Vs Mst. Kanchan Bai and Others
Rajasthan High Court · (1981) WLN 294
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 13, 43Transfer of Property Act, 1882 — Section 54, 60, 9
High Courts15 Sept 1981Allowed
Ashok Kumar Vs The State of Rajasthan
Rajasthan High Court · (1981) WLN 243
Criminal Procedure Code, 1973 (CrPC) — Section 323Penal Code, 1860 (IPC) — Section 346, 363, 366, 392
High Courts11 Sept 1981Dismissed
Atmadeo Vs The Union of India and Others
Rajasthan High Court · (1981) RLW 618 : (1981) WLN 584
Constitution of India, 1950 — Article 14, 16
High Courts10 Sept 1981
Manoharlal Vs State
Rajasthan High Court · (1982) CriLJ 1411 : (1982) RLW 86
Essential Commodities Act, 1955 — Section 3, 7
High Courts10 Sept 1981
Kailash Chandra Jain and Others Vs S.M. Poddar and Others
Rajasthan High Court · (1982) CriLJ 2322 : (1982) RLW 538
Criminal Procedure Code, 1973 (CrPC) — Section 133, 135, 136, 138, 139
High Courts10 Sept 1981Allowed
Kishan Kant Vs Rama Shankar and Another
Rajasthan High Court · (1981) WLN 282
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 497
High Courts09 Sept 1981Dismissed
Sumrathya Vs The State of Rajasthan
Rajasthan High Court · (1981) WLN 248
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 323, 423, 436, 504
High Courts07 Sept 1981Dismissed
Balvir Kumar Arya Vs Rajasthan State Road Transport Corporation Jaipur and Another
Rajasthan High Court · (1981) RLW 505 : (1981) WLN 413
Rajasthan State Road Transport Workers and Workshop Employees Standing Orders, 1965 — Standing Order 34
High Courts07 Sept 1981
Rameshwar Dayal and Others Vs The State of Rajasthan
Rajasthan High Court · (1981) RLW 524 : (1981) WLN 389
High Courts04 Sept 1981
Smt. Pushpa Devi Vs Kishanlal
Rajasthan High Court · (1981) WLN 304
Guardians and Wards Act, 1890 — Section 19, 25, 47Hindu Marriage Act, 1955 — Section 13, 25Hindu Minority and Guardianship Act, 1956 — Section 13, 6