High Courts04 Sept 1981Dismissed
Arun Kumar Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1982 Raj 67 : (1981) RLW 540 : (1981) WLN 290
Constitution of India, 1950 — Article 124(4), 155, 158(2), 159, 160
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,038 of 2,241
High Courts04 Sept 1981Dismissed
Sardar Lal and Others Vs Umrao Lal Gupta
Rajasthan High Court · AIR 1982 Raj 39 : (1981) RLW 530 : (1981) WLN 233
Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan High Court Ordinance, 1949 — Section 18(1)Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 22, 22(2)
High Courts04 Sept 1981Allowed
Pokar Chand Jeevraj and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 561
Constitution of India, 1950 — Article 19, 301
High Courts03 Sept 1981Dismissed
Panchayat Samiti Vs Labour Court and Another
Rajasthan High Court · (1981) WLN 435
Industrial Disputes Act, 1947 — Section 2, 25F, 25FF, 25FFF
High Courts02 Sept 1981Dismissed
Bhupendrasingh Vs R.T.A. and Others
Rajasthan High Court · AIR 1982 Raj 97 : (1981) RLW 467
Motor Vehicles Act, 1939 — Section 50
High Courts02 Sept 1981Dismissed
Hanuman Vs Neni Bai and Others
Rajasthan High Court · (1981) WLN 317
Rajasthan Irrigation and Drainage Act, 1954 — Section 22, 30
High Courts01 Sept 1981Dismissed
The State of Rajasthan and Another Vs The Board of Revenue for Rajasthan and Another
Rajasthan High Court · (1982) 49 STC 364
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226
High Courts01 Sept 1981Dismissed
Suneeta Vs University of Jodhpur
Rajasthan High Court · (1981) WLN 275
Rajasthan Universities Teachers and Officers (Special Conditions of Service) Act, 1974 — Section 5
High Courts31 Aug 1981
Trlok Chand Vs The Excise and Prohibition Commissioner and Another
Rajasthan High Court · (1981) WLN 292
High Courts31 Aug 1981
Kistoor Mall and Another Vs C.P. Singh, Income Tax Officer and Others
Rajasthan High Court · (1983) 140 ITR 95
Income Tax Act, 1922 — Section 34, 5(5), 5(7A), 6(5), 64Income Tax Act, 1961 — Section 124, 124(1), 147, 148, 297(2)
High Courts28 Aug 1981Dismissed
Surya Narain Choudhary Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1982 Raj 1 : (1981) RLW 490 : (1981) WLN 198
Constitution of India, 1950 — Article 124(4), 155, 156, 156(1), 156(3)
High Courts27 Aug 1981Dismissed
Panchayat Samiti Vs Smt. Bhanwari Devi and Another
Rajasthan High Court · (1981) WLN 251
Rajasthan Panchayat Samitis and Zila Parishads Service Rules, 1959 — Rule 11, 29
High Courts26 Aug 1981Dismissed
Raghunandan Prasad Sharma Vs Union of India (UOI) and Others
Rajasthan High Court · (1981) WLN 254
High Courts26 Aug 1981Allowed
Ratan Lal and Jeth Mal Vs Ramlal
Rajasthan High Court · (1981) RLW 469 : (1981) WLN 442
Limitation Act, 1963 — Section 5Transfer of Property Act, 1882 — Section 111, 112
High Courts21 Aug 1981Dismissed
Hazi Ismail and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1982 Raj 25 : (1981) RLW 577 : (1981) WLN 406
Constitution of India, 1950 — Article 166, 226Motor Vehicles Act, 1939 — Section 63(3A), 68(3B), 68B, 68C(3), 68D(2)Rajasthan State Road Transport Services (Development) Rules, 1965 — Rule 3, 4, 7
High Courts20 Aug 1981Allowed
Baljeet Kaur and Others Vs Smt. Pal Kaur
Rajasthan High Court · (1981) WLN 370
Criminal Procedure Code, 1973 (CrPC) — Section 412
High Courts18 Aug 1981
Shri Rishikul Vidyapeeth and Shri Rishikul Brahmacharya Ashram Vs Union of India (UOI) and Others
Rajasthan High Court · (1981) 25 CTR 182 : (1982) 136 ITR 139
Income Tax Act, 1961 — Section 127
High Courts14 Aug 1981
Surendra Pratap Vs S.T.A.T. Mohd. Sharif Vs State
Rajasthan High Court · (1981) WLN 248
Motor Vehicles Act, 1988 — Section 47
High Courts14 Aug 1981Dismissed
United Pictures Vs State of Rajasthan and Another
Rajasthan High Court · (1981) RLW 652 : (1981) WLN 397
Constitution of India, 1950 — Article 226, 32Evidence Act, 1872 — Section 115Industrial Disputes Act, 1947 — Section 10, 17A
High Courts13 Aug 1981Allowed
Mithoolal Vs The State of Rajasthan
Rajasthan High Court · (1981) WLN 443
Constitution of India, 1950 — Article 226, 32