High Courts21 Jul 1981Dismissed

Batliboi and Co. Ltd. Vs Govind Narayan and Others

Rajasthan High Court · AIR 1982 Raj 14 : (1981) WLN 252

Rajasthan Premises (Control of Rent and Eviction) (Amendment) Act, 1976 — Section 13ARajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(3), 13(5), 13(6), 22
High Courts06 Jul 1981

Govind Kaur Vs Hardeo

Rajasthan High Court · (1981) WLN 323

Contempt of Courts Act, 1971 — Section 12, 19, 2Penal Code, 1860 (IPC) — Section 420
High Courts30 Jun 1981Partly Allowed

Smt. Gyarsi Devi Vs Sain Das and Others

Rajasthan High Court · AIR 1982 Raj 30 : (1983) 54 CompCas 333 : (1981) RLW 434

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Fatal Accidents Act, 1855 — Section 1A, 2Motor Vehicles Act, 1939 — Section 110B, 96