High Courts15 Apr 1981
Kamlesh Kumar Vs Shiv Ratan and Others
Rajasthan High Court · (1981) WLN 369
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,042 of 2,241
High Courts14 Apr 1981Dismissed
Jalam Singh Vs University of Rajasthan and Another
Rajasthan High Court · (1981) WLN 109
Constitution of India, 1950 — Article 14, 15, 226
High Courts14 Apr 1981Dismissed
Champa Lal Vs State Transport Appellate Tribunal and Others
Rajasthan High Court · (1981) WLN 155
Motor Vehicles Act, 1988 — Section 64(1)(a)
High Courts14 Apr 1981Dismissed
Dilip Kumar and Another Vs Board of Revenue and Others
Rajasthan High Court · (1981) RLW 319 : (1981) WLN 516
Constitution of India, 1950 — Article 226, 31
High Courts10 Apr 1981Dismissed
Chunnia and Another Vs Keshri Mal and Others
Rajasthan High Court · (1981) WLN 137
Constitution of India, 1950 — Article 226
High Courts01 Apr 1981Allowed
Chandrasingh and Others Vs The Board of Revenue and Others
Rajasthan High Court · (1981) WLN 666
Arbitration Act, 1940 — Section 34Constitution of India, 1950 — Article 226, 258, 299
High Courts31 Mar 1981Allowed
Shyam Sunder Vs Sanwar Mal
Rajasthan High Court · (1981) WLN 58
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 13(6)
High Courts31 Mar 1981Dismissed
Shiv Narain and Others Vs Mst. Raji and Others
Rajasthan High Court · AIR 1982 Raj 119
Evidence Act, 1872 — Section 41Hindu Succession Act, 1956 — Section 14
High Courts30 Mar 1981Dismissed
Jagdish Prasad and Another Vs Firozibai
Rajasthan High Court · (1981) RLW 171 : (1981) WLN 497
General Clauses Act, 1897 — Section 6Income Tax Act, 1961 — Section 297
High Courts27 Mar 1981
Mohd. Umar Mohd. Haroon Vs State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 166
Constitution of India, 1950 — Article 20, 226
High Courts26 Mar 1981Allowed
Ram Lakhan Tikkiwal Vs The State of Rajasthan
Rajasthan High Court · (1981) WLN 164
Criminal Procedure Code, 1973 (CrPC) — Section 407, 438Penal Code, 1860 (IPC) — Section 147, 307, 323, 324
High Courts24 Mar 1981Dismissed
Yashvant Singh and Another Vs Kumari Sandhya
Rajasthan High Court · (1981) WLN 339
Civil Procedure Code, 1908 (CPC) — Section 115, 151Hindu Adoptions and Maintenance Act, 1956 — Section 21, 22
High Courts24 Mar 1981Dismissed
Rajasthan State Road Transport Corporation Vs Om Prakash Gupta and Others
Rajasthan High Court · (1981) 03 RAJ CK 0003
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Limitation Act, 1963 — Section 5Motor Vehicles Act, 1939 — Section 110A(3), 110D
High Courts23 Mar 1981
Kalyan Vs State of Rajasthan
Rajasthan High Court · (1981) CriLJ 1472 : (1981) RLW 160 : (1981) WLN 479
Penal Code, 1860 (IPC) — Section 376
High Courts23 Mar 1981Allowed
Kanhaiya Lal Vs Amendra Kumar
Rajasthan High Court · (1981) WLN 101
Transfer of Property Act, 1882 — Section 106, 107
High Courts23 Mar 1981Allowed
Jagannath Vs Janiram
Rajasthan High Court · AIR 1981 Raj 233 : (1981) WLN 379
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 13(4), 13(5), 13(7)
High Courts19 Mar 1981Dismissed
General Auto Agencies, Bhagat Bhawan Vs Hazari Singh Gohlot
Rajasthan High Court · (1981) WLN 27
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 Mar 1981Allowed
The Government of Rajasthan Vs The Employees' State Insurance Corporation
Rajasthan High Court · (1981) RLW 76 : (1981) WLN 30
Employees State Insurance Act, 1948 — Section 75, 87, 90
High Courts13 Mar 1981
Suresh Chandra etc. Vs State and Others
Rajasthan High Court · AIR 1981 Raj 315 : (1981) RLW 391 : (1981) WLN 532
Evidence Act, 1872 — Section 115Rajasthan Minor Mineral Concession Rules, 1977 — Rule 43, 44