High Courts25 Feb 1981Dismissed
The State of Rajasthan and Another Vs Bhanwar Lal and Another
Rajasthan High Court · (1981) RLW 165 : (1981) WLN 61
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,044 of 2,241
High Courts24 Feb 1981Dismissed
Mohammed Hanif and Others Vs Prem Chand
Rajasthan High Court · (1981) RLW 178 : (1981) WLN 85
High Courts21 Feb 1981Dismissed
Official Liquidator Vs Golcha Properties (P) Ltd.
Rajasthan High Court · (1981) RLW 167 : (1981) WLN 474
COMPANIES ACT, 1956 — Section 237, 392, 448, 451, 452
High Courts19 Feb 1981Allowed
Radha Devi and Another Vs Aalumal Gyanchand and Others
Rajasthan High Court · (1982) ACJ 69 : (1981) RLW 297
High Courts19 Feb 1981Dismissed
Nemchand Vs Bhanwar Lal
Rajasthan High Court · (1981) WLN 90
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4)
High Courts19 Feb 1981Dismissed
Pyare Mohan Vs Smt. Narayani
Rajasthan High Court · AIR 1982 Raj 43 : (1981) RLW 553 : (1981) WLN 616
Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 123, 3, 6
High Courts16 Feb 1981Dismissed
Hakim Mohammed Ali Vs Bhanwari Bai
Rajasthan High Court · AIR 1981 Raj 176 : (1981) RLW 132 : (1981) WLN 214
Civil Procedure Code Amendment Act, 1976 — Section 24, 38, 39Civil Procedure Code, 1908 (CPC) — Section 24(3)
High Courts16 Feb 1981Dismissed
Usman Gani Vs S.T.A.T.
Rajasthan High Court · (1981) WLN 174
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226
High Courts12 Feb 1981Allowed
Chirag Enterprises Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1981 Raj 170 : (1981) WLN 53
Constitution of India, 1950 — Article 226
High Courts11 Feb 1981Allowed
Rawat Hardeo Singh Vs State of Rajasthan
Rajasthan High Court · AIR 1981 Raj 280 : (1981) WLN 151
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 299Contract Act, 1872 — Section 70
High Courts10 Feb 1981
Hari Singh Vs Smt. Sringar Kanwar and Others
Rajasthan High Court · (1981) RLW 190 : (1981) WLN 65
Civil Procedure Code, 1908 (CPC) — Section 11Hindu Succession Act, 1956 — Section 14
High Courts10 Feb 1981Allowed
R.K. Tongia Vs State of Rajasthan
Rajasthan High Court · (1981) WLN 200
Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 228, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 471
High Courts09 Feb 1981
Shiv Bhagwan Viday Shankar Vs Thakaramal and Another
Rajasthan High Court · (1981) WLN 121
High Courts09 Feb 1981
Mst. Pemi Bai Vs Smt. Sankalibai and Others
Rajasthan High Court · (1981) RLW 125 : (1981) WLN 553
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Feb 1981Allowed
Lachhmi Devi and Others Vs S. Rajmal Golecha and Another
Rajasthan High Court · AIR 1981 Raj 308 : (1981) RLW 204
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
High Courts06 Feb 1981Dismissed
Mewar Textile Mills Ltd. Vs Industrial Tribunal No. 2 and Others
Rajasthan High Court · (1981) WLN 205
High Courts05 Feb 1981Dismissed
Mahendra Singh and Others Vs The University of Jodhpur
Rajasthan High Court · (1981) WLN 18
Constitution of India, 1950 — Article 226
High Courts04 Feb 1981
Kalyan Mal Mina Vs Ratan Lal Tambi
Rajasthan High Court · AIR 1981 Raj 249 : (1981) RLW 123 : (1981) WLN 16
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9Representation of the People Act, 1951 — Section 87
High Courts04 Feb 1981Dismissed
Moolchand Soni Vs Virendra Kumar and Another
Rajasthan High Court · (1981) RLW 121 : (1981) WLN 70
Limitation Act, 1963 — Section 12
High Courts03 Feb 1981Allowed
Gulab Singh Vs The Munsif and Judicial Magistrate 1st Class and Others
Rajasthan High Court · (1981) WLN 78
Representation of the People Act, 1951 — Section 117, 119, 85