COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 2,045 of 2,241

High Courts03 Feb 1981Allowed

Ramdhan Vs Kanmal Brijlal Vs Kanmal

Rajasthan High Court · (1981) RLW 88 : (1981) WLN 87

Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 253, 436, 437Limitation Act, 1963 — Section 9Penal Code, 1860 (IPC) — Section 323, 500

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High Courts02 Feb 1981Dismissed

Dal Chand Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1981 Raj 180 : (1981) RLW 195 : (1981) WLN 7

Constitution of India, 1950 — Article 14, 19Prohibition (Grant of Hotel Licences) Rules, 1976 — Rule 3Rajasthan Prohibition Act, 1969 — Section 31, 34, 68

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High Courts30 Jan 1981Allowed

Nawla Vs The State of Rajasthan

Rajasthan High Court · (1981) WLN 17

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302

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High Courts27 Jan 1981

Harish Chand Golecha Vs Commissioner of Income Tax

Rajasthan High Court · (1981) 21 CTR 104 : (1981) 132 ITR 30 : (1981) RLW 244

Income Tax Act, 1922 — Section 2(6A)Income Tax Act, 1961 — Section 2(22)

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High Courts27 Jan 1981Dismissed

Prahlad Tikkiwal Vs The State of Rajasthan and Others

Rajasthan High Court · (1981) WLN 158

Criminal Procedure Code, 1973 (CrPC) — Section 407, 482Penal Code, 1860 (IPC) — Section 147, 307, 323, 324

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High Courts27 Jan 1981

HARISH CHAND GOLECHA Vs COMMISSIONER OF Income Tax, RAJASTHAN.

Rajasthan High Court · (1981) 21 CTR 104 : (1981) 132 ITR 30

Income Tax Act, 1961 — Section 2

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High Courts27 Jan 1981

Harish Chandra Golecha (HUF) Vs Commissioner of Income Tax

Rajasthan High Court · (1981) 132 ITR 806

Companies Act, 1956 — Section 206Income Tax Act, 1922 — Section 2(6A), 66Income Tax Act, 1961 — Section 256

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High Courts23 Jan 1981Dismissed

Jain Swetamber Khattar Bhave Vs Jugrajmal

Rajasthan High Court · (1981) RLW 1 : (1981) WLN 4

Succession Act, 1925 — Section 18, 263, 276, 283, 284

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High Courts23 Jan 1981Dismissed

State of Rajasthan and Another Vs Gulam Ahmed

Rajasthan High Court · (1981) WLN 518

Contract Act, 1872 — Section 74

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High Courts15 Jan 1981Allowed

Firm Ram Narain Damodar Dass Malpani and Others Vs Trilokidas and Others

Rajasthan High Court · (1981) WLN 103

Contract Act, 1872 — Section 2, 23, 56, 65Partnership Act, 1932 — Section 16, 4, 41, 9

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High Courts12 Jan 1981Dismissed

Jagdish Prasad and Another Vs Smt. Maya Wati Devi and Others

Rajasthan High Court · (1981) WLN 11

Constitution of India, 1950 — Article 226

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High Courts12 Jan 1981Allowed

Poona Ram Vs The State of Rajasthan and Others

Rajasthan High Court · (1981) WLN 194

Constitution of India, 1950 — Article 226, 309, 311

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High Courts08 Jan 1981Dismissed

Danmal Vs State of Rajasthan and Others

Rajasthan High Court · (1981) WLN 397

Rajasthan Land Revenue Act, 1956 — Section 257ARajasthan Panchayat Samitis and Zila Parishad Act, 1959 — Section 82

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High Courts08 Jan 1981Dismissed

Ramchandra Vs State of Rajasthan

Rajasthan High Court · (1981) WLN 496

Constitution of India, 1950 — Article 226

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High Courts08 Jan 1981

Smt. Janki and Others Vs The State of Rajasthan

Rajasthan High Court · (1981) WLN 395

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 323, 324, 34, 379

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High Courts07 Jan 1981

Gopiram Ramlal, Fruits and Vegetables Merchants, Subzi Mandi Vs The State of Rajasthan and Another

Rajasthan High Court · (1981) WLN 1

Rajasthan Agricultural Produce Markets Act, 1961 — Section 3Rajasthan Agricultural Produce Markets Rules, 1963 — Rule 75

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High Courts07 Jan 1981Dismissed

The Ganganagar Sugar Mills Employees Union Vs The Management of the Ganganagar Sugra Mills Ltd.

Rajasthan High Court · (1981) WLN 4

Industrial Disputes Act, 1947 — Section 2, 25B, 25F, 25FF, 25FFF

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High Courts05 Jan 1981Dismissed

Bajrang Ram Vs Motaram and Others

Rajasthan High Court · (1981) RLW 16 : (1981) WLN 1

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts02 Jan 1981Allowed

The Regional Director E.S.I. Corporation Vs P.C. Kasliwal and Others

Rajasthan High Court · (1981) RLW 154 : (1981) WLN 460

Employees State Insurance Act, 1948 — Section 2, 75, 81, 82

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High Courts02 Jan 1981

Manmal Shanker Lal Vs Shah and Co. and Others

Rajasthan High Court · (1981) WLN 409

Civil Procedure Code, 1908 (CPC) — Section 10

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