High Courts28 Nov 1980Allowed
Suraj and Others Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 567
Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 20, 20(3)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,047 of 2,241
High Courts24 Nov 1980Allowed
Smt. Rukmani and Others Vs Ramanlal and Others
Rajasthan High Court · (1980) WLN 496
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 102
High Courts21 Nov 1980Dismissed
Satya Narayan Vs State Transport Appellate Tribunal and Others
Rajasthan High Court · (1980) WLN 571
Constitution of India, 1950 — Article 226
High Courts18 Nov 1980
Balbir Singh Vs Smt. Swaran Kanta
Rajasthan High Court · AIR 1981 Raj 266 : (1980) RLW 654
Hindu Marriage Act, 1955 — Section 24, 25(1)
High Courts14 Nov 1980
Singhvi and Co. Vs Dharmilal
Rajasthan High Court · (1980) WLN 466
Civil Procedure Code, 1908 (CPC) — Section 34Sales of Goods Act, 1930 — Section 61
High Courts13 Nov 1980Allowed
Pyarelal Baluram Agarwal, Stone Quarry Owners Vs The Administrator Municipal Board and Another
Rajasthan High Court · (1980) WLN 556
Constitution of India, 1950 — Article 226
High Courts12 Nov 1980Allowed
Chandra and Co. Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1981 Raj 217 : (1981) RLW 19
Constitution of India, 1950 — Article 226Limitation (Amendment) Act, 1859 — Section 15, 17Rajasthan Land Revenue Act, 1956 — Section 91
High Courts11 Nov 1980Allowed
Himalayan Rasayan Private Limited Vs Maharashtra Electricity Board
Rajasthan High Court · AIR 1981 Raj 239 : (1980) WLN 622
Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 24(e), 38
High Courts11 Nov 1980Dismissed
Shri N.D. Mantri Vs Smt. Kamla Mantri
Rajasthan High Court · (1980) WLN 584
Divorce Act, 1869 — Section 10, 18, 19, 3, 7Hindu Marriage Act, 1955 — Section 10, 13, 19, 28
High Courts06 Nov 1980Allowed
Mahendra Singh Vs Secretary Local Self Government
Rajasthan High Court · (1980) WLN 457
Constitution of India, 1950 — Article 311
High Courts01 Nov 1980Dismissed
Rajeshwar Singh Vs The Sub-Divisional Officer and Others
Rajasthan High Court · (1980) WLN 592
Constitution of India, 1950 — Article 226, 227, 39
High Courts30 Oct 1980Allowed
Mahavir Prasad Jain Vs The State of Rajasthan and Others
Rajasthan High Court · (1980) WLN 417
Constitution of India, 1950 — Article 226
High Courts27 Oct 1980
Kota Steel Re-Rolling Mills Pvt. Ltd. Vs Commercial Taxes Officer and Others
Rajasthan High Court · (1982) 49 STC 80
Central Sales Tax Act, 1956 — Section 14, 15
High Courts24 Oct 1980Dismissed
Kulwant Singh Vs Regional Transport Authority Udaipur Region and Others
Rajasthan High Court · (1980) WLN 398
Constitution of India, 1950 — Article 226
High Courts24 Oct 1980
Umed Singh Rathore Vs State of Rajasthan and Another
Rajasthan High Court · (1981) CriLJ 986
Constitution of India, 1950 — Article 226
High Courts23 Oct 1980Dismissed
Dalu Singh Vs STAT and Others
Rajasthan High Court · (1980) WLN 531
Constitution of India, 1950 — Article 226
High Courts22 Oct 1980Dismissed
Mohommed Rafique Vs State of Rajasthan and Others
Rajasthan High Court · (1980) WLN 435
Constitution of India, 1950 — Article 14, 226
High Courts15 Oct 1980Allowed
Girdhari Singh Vs State of Rajasthan
Rajasthan High Court · (1980) WLN 521
Rajasthan Civil Services (Absoruption of Surplus Personnel) Rules, 1969 — Rule 7(3)
High Courts14 Oct 1980
Baney Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1980) WLN 481
Constitution of India, 1950 — Article 14, 16, 226
High Courts14 Oct 1980Partly Allowed
Abani Kumar Mukherjee and Others Vs Nand Kishore and Others
Rajasthan High Court · AIR 1981 Raj 160 : (1981) RLW 43
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1