High Courts12 Sept 1980Allowed
Executive Engineer, 19th Div. R.C.P. Vs Heera Ram
Rajasthan High Court · (1980) RLW 412
Workmens Compensation Act, 1923 — Section 3, 3(1), 30, 4, 4(1)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,049 of 2,241
High Courts11 Sept 1980Dismissed
Ganpatdas Vs Kanaram and Another
Rajasthan High Court · (1979) WLN 451
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts10 Sept 1980Allowed
Kundanlal Vs The State of Rajasthan and Others
Rajasthan High Court · (1980) WLN 342
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts09 Sept 1980Dismissed
Prem Raj Vs Jeth Mal and Others
Rajasthan High Court · (1980) WLN 424
High Courts08 Sept 1980Dismissed
Mangilal Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 406
Criminal Procedure Code, 1973 (CrPC) — Section 378Police Act, 1861 — Section 29
High Courts08 Sept 1980
State of Rajasthan Vs Mahavir Singh and Others
Rajasthan High Court · (1981) RLW 146 : (1980) WLN 472
Criminal Procedure Code, 1973 (CrPC) — Section 27, 395, 484, 5General Clauses Act, 1897 — Section 8Penal Code, 1860 (IPC) — Section 302, 364
High Courts06 Sept 1980Dismissed
Uma Shanker and Another Vs The State and Others
Rajasthan High Court · (1980) WLN 372
Constitution of India, 1950 — Article 226, 227, 31
High Courts06 Sept 1980Allowed
Jogeshwar Vs The State of Rajasthan
Rajasthan High Court · (1980) RLW 535 : (1980) WLN 444
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 439, 46Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts05 Sept 1980
Krishna Kumar Sharma Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 323
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 420
High Courts05 Sept 1980
Darshan Singh Vs State of Rajasthan
Rajasthan High Court · (1980) WLN 409
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 307, 324, 326
High Courts04 Sept 1980Allowed
Rampal and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1981 Raj 121 : (1980) RLW 395
Constitution of India, 1950 — Article 226Rajasthan Municipalities Act, 1959 — Section 174, 175, 176, 177, 178
High Courts04 Sept 1980Allowed
Duleh Singh Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 334
Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts03 Sept 1980
Nand Ram Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 336
Criminal Procedure Code, 1973 (CrPC) — Section 360Electricity Act, 1910 — Section 39, 44, 50Penal Code, 1860 (IPC) — Section 323, 325, 333, 342, 378
High Courts03 Sept 1980Dismissed
Mutha Parasmal Jain and Others Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1981 Raj 139
Essential Commodities Act, 1955 — Section 3, 3(2), 3(3), 3(3C)
High Courts03 Sept 1980Allowed
Ranchoredass Vs Malookchand
Rajasthan High Court · (1980) WLN 580
Rajasthan Money Lenders Act, 1963 — Section 22, 23
High Courts03 Sept 1980Dismissed
State of Rajasthan and Others Vs Bherulal
Rajasthan High Court · (1980) WLN 588
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts03 Sept 1980
Akal Raj Mehta Vs The State of Rajasthan and Others
Rajasthan High Court · (1980) WLN 345
Rajasthan Co-operative Societies Act, 1965 — Section 128, 34(7), 36
High Courts30 Aug 1980
Bal Mukand Arora and Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1981 Raj 95
Mines and Minerals (Development and Regulation) Act, 1957 — Section 13, 15, 9Rajasthan Minor Mineral Concession Rules, 1977 — Rule 17, 18, 3
High Courts29 Aug 1980Dismissed
Deviram Vs Election Tribunal Gangapur and Khuda Bux
Rajasthan High Court · (1980) RLW 625 : (1980) WLN 628