High Courts05 Aug 1980Allowed
Balkishan Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 415
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 161
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,051 of 2,241
High Courts04 Aug 1980Dismissed
Banwarilal Vs Ratan Bihari Tyagi
Rajasthan High Court · (1980) WLN 352
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 23(1)
High Courts30 Jul 1980
Ram Kumari Sharma Vs Ram Kishan and Others
Rajasthan High Court · (1985) 1 ACC 497
High Courts29 Jul 1980Dismissed
Chandu Vs Hardayal and Others
Rajasthan High Court · (1980) WLN 445
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Section 5
High Courts25 Jul 1980Dismissed
Hariram Chaudhary Vs State of Rajasthan
Rajasthan High Court · (1980) RLW 455 : (1980) WLN 530
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 343, 366
High Courts25 Jul 1980Dismissed
John Stephen Parbhunath Vs Doris Rose Bela and Others
Rajasthan High Court · (1980) RLW 484 : (1980) WLN 390
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 482
High Courts24 Jul 1980
Moti Lal and Co. Vs State of Rajasthan
Rajasthan High Court · (1982) 49 STC 127
Rajasthan Sales Tax Act, 1954 — Section 10, 4
High Courts24 Jul 1980Dismissed
State of Rajasthan Vs Lalukhan and Others
Rajasthan High Court · (1980) WLN 441
Civil Procedure Code, 1908 (CPC) — Section 80Evidence Act, 1872 — Section 114
High Courts22 Jul 1980Allowed
Shiv Nath and Another Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 349
Penal Code, 1860 (IPC) — Section 302, 304, 34, 504
High Courts18 Jul 1980Dismissed
Ram Prasad Chechani Vs The State of Rajasthan and Others
Rajasthan High Court · (1980) WLN 287
Constitution of India, 1950 — Article 226
High Courts15 Jul 1980Allowed
G.D. Mehta Vs The State of Rajasthan and Others
Rajasthan High Court · (1980) WLN 301
Constitution of India, 1950 — Article 14, 226Income Tax Act, 1961 — Section 127
High Courts10 Jul 1980
Murari Brothers Vs Assistant Commercial Taxation Officer
Rajasthan High Court · (1980) RLW 517 : (1981) 48 STC 286
High Courts04 Jul 1980
Commissioner of Income Tax Vs Amber Corporation
Rajasthan High Court · (1981) 127 ITR 29
Income Tax Act, 1922 — Section 10(2)Partnership Act, 1932 — Section 14
High Courts04 Jul 1980
Addl. Commissioner of Income Tax Vs Aggarwal Misthan Bhandar
Rajasthan High Court · (1981) 131 ITR 619
Income Tax Act, 1961 — Section 271(1)
High Courts04 Jul 1980Allowed
Mahesh Chand Heda and Another Vs Mahesh Prasad
Rajasthan High Court · (1980) WLN 401
Civil Procedure Code, 1908 (CPC) — Section 151Penal Code, 1860 (IPC) — Section 101Specific Relief Act, 1963 — Section 10, 6
High Courts01 Jul 1980Allowed
Jeewan Khan Vs Panchayat Samiti and Others
Rajasthan High Court · (1980) WLN 279
Constitution of India, 1950 — Article 226, 227
High Courts11 Jun 1980Dismissed
Ishaq Ahmed and Others Vs The Union of India (UOI) and Others
Rajasthan High Court · (1980) WLN 318
Citizenship Act, 1955 — Section 18
High Courts28 May 1980
Sanjay Lobo Vs The University of Rajasthan
Rajasthan High Court · AIR 1981 Raj 69 : (1980) WLN 522
Constitution of India, 1950 — Article 226
High Courts09 May 1980Allowed
Ghanshyam Vs University of Udaipur and Another
Rajasthan High Court · (1980) WLN 175
Constitution of India, 1950 — Article 226
High Courts09 May 1980Dismissed
Premier Vegetable Products Ltd. Vs United Asian Bank
Rajasthan High Court · (1980) 05 RAJ CK 0007
Companies Act, 1956 — Section 433, 434, 439