High Courts27 Aug 1980
COMMISSIONER OF EXPENDITURE TAX Vs GOPI CHAND B. THOLIA.
Rajasthan High Court · (1980) 18 CTR 330 : (1980) RLW 457 : (1980) WLN 630
Expenditure Tax Act, 1957 — Section 15(5), 19
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,050 of 2,241
High Courts27 Aug 1980
Joraram Vs Smt. Mohini and Others
Rajasthan High Court · (1980) WLN 320
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts22 Aug 1980Dismissed
Rewat Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1980) WLN 594
Constitution of India, 1950 — Article 14, 16
High Courts22 Aug 1980Dismissed
Peerulal Vs The State of Rajasthan and Others
Rajasthan High Court · (1980) WLN 354
Constitution of India, 1950 — Article 14, 19
High Courts21 Aug 1980Allowed
Gordhan Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 330
Criminal Procedure Code, 1973 (CrPC) — Section 156, 161, 173, 190, 191Penal Code, 1860 (IPC) — Section 323, 376, 504
High Courts20 Aug 1980Dismissed
Ashok Dev Vs Bishan Swarup
Rajasthan High Court · (1980) WLN 332
Criminal Procedure Code, 1973 (CrPC) — Section 190, 397, 401, 482Penal Code, 1860 (IPC) — Section 427, 448
High Courts20 Aug 1980Dismissed
Radhey Shyam Vs Labour Inspector Jodhpur
Rajasthan High Court · (1980) RLW 533 : (1980) WLN 430
Constitution of India, 1950 — Article 226Minimum Wages Act, 1948 — Section 20
High Courts19 Aug 1980
Kanhaiyalal Vs Commissioner of Income Tax
Rajasthan High Court · (1982) 136 ITR 243
Income Tax Act, 1961 — Section 143, 143(1), 143(3), 147, 147(1)
High Courts14 Aug 1980
Commercial Taxes Officer (Revisions) Vs Virendra Kumar Raj Kumar and Another
Rajasthan High Court · (1981) 48 STC 465
Rajasthan Sales Tax Act, 1954 — Section 16(1)(e)
High Courts14 Aug 1980
Jodhan Real Estate Development Company Vs The State of Rajasthan
Rajasthan High Court · (1981) WLN 535
Constitution of India, 1950 — Article 14
High Courts12 Aug 1980
State of Rajasthan Vs Laxman Singh and Another
Rajasthan High Court · (1981) CriLJ 370 : (1980) RLW 495 : (1980) WLN 433
Criminal Procedure Code, 1973 (CrPC) — Section 190
High Courts11 Aug 1980Allowed
Nathmal Dalichand Vs State of Rajasthan and Others
Rajasthan High Court · (1980) WLN 590
High Courts11 Aug 1980Dismissed
Jeewanram Vs Lichmadevi and Another
Rajasthan High Court · AIR 1981 Raj 16 : (1980) RLW 523
Hindu Succession Act, 1956 — Section 22
High Courts08 Aug 1980Allowed
Devi Narain and Another Vs Harish Chandra
Rajasthan High Court · AIR 1981 Raj 67 : (1980) RLW 451
Arbitration Act, 1940 — Section 20, 30, 5
High Courts08 Aug 1980Partly Allowed
Atma Ram Bilochi and Others Vs State of Rajasthan
Rajasthan High Court · AIR 1981 Raj 197 : (1980) RLW 588
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 15(1), 15(3)Rajasthan Minor Mineral Concession Rules, 1977 — Rule 17, 18, 18(3), 3
High Courts08 Aug 1980Dismissed
Kishan Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 647
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 154, 9Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts06 Aug 1980Dismissed
The Notified Area Committee Rawat Bhata and Another Vs G.D. Mehta and Others
Rajasthan High Court · (1980) WLN 297
Rajasthan Municipalities Act, 1959 — Section 313(3), 313(4)
High Courts06 Aug 1980Dismissed
Bano Vs Abdul Salam
Rajasthan High Court · (1980) WLN 426
Criminal Procedure Code, 1973 (CrPC) — Section 125, 164, 254, 364, 397
High Courts06 Aug 1980
Soni Vs Dhannaram
Rajasthan High Court · (1981) CriLJ 547 : (1980) RLW 487 : (1980) WLN 421
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts05 Aug 1980Dismissed
Khalil and Others Vs The Assistant Engineer
Rajasthan High Court · (1980) WLN 327
Civil Procedure Code, 1908 (CPC) — Section 115Factories Act, 1948 — Section 54, 56Land Acquisition Act, 1894 — Section 38