High Courts12 Mar 1981Allowed
Miss Kum Kum Jhalani Vs The State of Rajasthan and Others
Rajasthan High Court · (1981) RLW 345 : (1981) WLN 308
Constitution of India, 1950 — Article 226, 309, 38, 39, 41
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,043 of 2,241
High Courts11 Mar 1981Allowed
Daleepsingh Vs The State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 159
High Courts09 Mar 1981Dismissed
Nand Lal Vs Ramjilal and Another
Rajasthan High Court · AIR 1981 Raj 243 : (1981) RLW 279
Transfer of Property Act, 1882 — Section 111
High Courts06 Mar 1981
Parwati Devi and Others Vs Shripal and Another
Rajasthan High Court · (1981) WLN 92
High Courts05 Mar 1981Dismissed
Shaktimal Vs The Union of India (UOI) and Another
Rajasthan High Court · (1981) WLN 94
High Courts03 Mar 1981Allowed
Surja Ram and Others Vs Mali Ram
Rajasthan High Court · (1981) WLN 99
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Mar 1981Dismissed
Prem Sukh and Others Vs Manager, E.S.I. Corporation and Others
Rajasthan High Court · (1981) RLW 84 : (1981) WLN 79
Employees State Insurance Act, 1948 — Section 2, 38, 39, 40, 75
High Courts03 Mar 1981Dismissed
Ratan Lal and Another Vs State of Rajasthan
Rajasthan High Court · (1981) WLN 72
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 482
High Courts03 Mar 1981Dismissed
Kewal Vs Sesmal
Rajasthan High Court · (1981) RLW 77 : (1981) WLN 45
Civil Procedure Code, 1908 (CPC) — Section 107, 96
High Courts02 Mar 1981
Om Prakash Vs State of Rajasthan and Another
Rajasthan High Court · (1981) RLW 366 : (1981) WLN 26
Rajasthan Panchayat Act, 1953 — Section 17(4), 17(5), 70BRajasthan Panchayat and Nyaya Panchayat (General) Rules, 1961 — Rule 20, 21
High Courts02 Mar 1981Dismissed
Aggrawal Textiles Industries Vs The State and Others
Rajasthan High Court · (1981) WLN 141
Constitution of India, 1950 — Article 14, 19, 226, 252Water (Prevention and Control of Pollution) Act, 1974 — Section 14, 16, 17, 19, 2
High Courts02 Mar 1981Dismissed
Bhanwar Lal and Others Vs Firm Mangalji Chhoteylal, Baran etc.
Rajasthan High Court · AIR 1981 Raj 157 : (1981) RLW 113 : (1981) WLN 450
Negotiable Instruments Act, 1881 (NI) — Section 19Stamp Act, 1899 — Section 2(2), 2(3)
High Courts01 Mar 1981Allowed
Smt. Radha Devi Vs Alumal Gyanchand of Shahpura, District Bhilwara and Others
Rajasthan High Court · (1981) WLN 188
High Courts27 Feb 1981
Ramlal and Others Vs Regional Manager, F.C.I. and Others
Rajasthan High Court · (1981) RLW 116 : (1981) WLN 74
Employees Compensation Act, 1923 — Section 10, 10A, 10B, 3, 30
High Courts27 Feb 1981
Maharaja Shri Gaj Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 73
Constitution of India, 1950 — Article 12, 14, 19, 226, 31
High Courts27 Feb 1981Allowed
Dinesh Kumar Vs Ram Sahai
Rajasthan High Court · AIR 1981 Raj 248 : (1981) RLW 163 : (1981) WLN 63
Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 24, 25
High Courts27 Feb 1981Allowed
Gordhan Vs Ali Bux
Rajasthan High Court · AIR 1981 Raj 206 : (1981) RLW 254 : (1981) WLN 156
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 2, 107, 96Criminal Procedure Code, 1973 (CrPC) — Section 386Registration Act, 1908 — Section 17, 2(7)
High Courts26 Feb 1981Allowed
In Re: Smt. Vimla Chouhan
Rajasthan High Court · AIR 1981 Raj 169 : (1981) RLW 112
Succession Act, 1925 — Section 376
High Courts26 Feb 1981Allowed
In Re: In Appl. for Succession Certificate of Smt. Vimla Chouhan
Rajasthan High Court · (1981) WLN 72
Succession Act, 1925 — Section 376
High Courts26 Feb 1981Allowed
Surendra Singh Vs The State of Rajasthan
Rajasthan High Court · (1981) WLN 40
Criminal Procedure Code, 1973 (CrPC) — Section 447, 482, 70