High Courts23 Dec 1981
Ram Prasad Vs The State of Rajasthan and Another
Rajasthan High Court · AIR 1982 Raj 271 : (1982) RLW 55
Rajasthan Panchayat (Extension of Term) Ordinance, 1981 — Section 2Rajasthan Panchayat Act, 1953 — Section 7, 7A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,035 of 2,241
High Courts22 Dec 1981Dismissed
Smt. Saraswati Devi Vs Moti Lal
Rajasthan High Court · AIR 1982 Raj 108 : (1982) RLW 29 : (1981) WLN 629
Contract Act, 1872 — Section 219
High Courts22 Dec 1981Dismissed
Tej Singh Vs The State of Rajasthan
Rajasthan High Court · (1981) WLN 423
Contract Act, 1872 — Section 74
High Courts17 Dec 1981Dismissed
Railway Employees Co-operative Banking Society Vs Industrial Tribunal and Another
Rajasthan High Court · (1981) WLN 480
Charitable Endowments Act, 1890 — Section 2Constitution of India, 1950 — Article 226, 246Payment of Bonus Act, 1965 — Section 2, 31A, 34, 4, 5
High Courts16 Dec 1981Dismissed
Ram Vilas and Others Vs Gaboolal and Others
Rajasthan High Court · (1981) WLN 348
High Courts14 Dec 1981Dismissed
Bhag Singh Gill Vs University of Rajasthan and Others
Rajasthan High Court · (1981) WLN 352
High Courts14 Dec 1981Dismissed
V.K. Malik Vs University of Jodhpur and Others
Rajasthan High Court · (1981) WLN 388
Jai Narain Vyas University Jodhpur Act, 1962 — Section 16(1)(vii), 30
High Courts11 Dec 1981Dismissed
Devilal and Others Vs State of Rajasthan
Rajasthan High Court · (1981) WLN 322
Constitution of India, 1950 — Article 226
High Courts11 Dec 1981Dismissed
Kailash Narain and Others Vs Bhairoon Dutta
Rajasthan High Court · AIR 1983 Raj 27 : (1982) RLW 529
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 35
High Courts10 Dec 1981
Jagmalaram and Others Vs State of Rajasthan
Rajasthan High Court · (1982) CriLJ 2314 : (1982) RLW 478 : (1981) WLN 487
Constitution of India, 1950 — Article 21, 22, 39ACriminal Procedure Code, 1973 (CrPC) — Section 304, 313, 482
High Courts07 Dec 1981
Kantichand Vs The Union of India (UOI) and Another
Rajasthan High Court · (1981) WLN 308
High Courts07 Dec 1981Dismissed
Rawta Ram Vs State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 324
High Courts04 Dec 1981
Asharaf Vs RTA Jodhpur and Others
Rajasthan High Court · (1981) WLN 347
Motor Vehicles Act, 1988 — Section 57(3)
High Courts04 Dec 1981Dismissed
Pyare Lal Vs Banwari Lal and Another
Rajasthan High Court · AIR 1982 Raj 181 : (1982) RLW 35
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 111
High Courts04 Dec 1981
D.K. Goyal and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 327
Constitution of India, 1950 — Article 226
High Courts03 Dec 1981Dismissed
Rajasthan State Electricity Board Vs Bhanwar Singh and Another
Rajasthan High Court · (1981) WLN 364
High Courts02 Dec 1981Dismissed
Surjeet Singh Vs Union of India (UOI)
Rajasthan High Court · (1981) WLN 332
High Courts01 Dec 1981Dismissed
Bairilal Vs Rich Ram
Rajasthan High Court · (1981) WLN 633
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Dec 1981
Dinesh Khare Vs Industrial Tribunal and Others
Rajasthan High Court · (1982) 2 LLJ 17 : (1982) RLW 145 : (1981) WLN 678
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 2, 31, 33, 33APROVIDENT FUNDS ACT, 1925 — Section 2, 6
High Courts30 Nov 1981Dismissed
Nanda @ Chhittar Vs The State of Rajasthan
Rajasthan High Court · (1982) RLW 24 : (1981) WLN 437
Criminal Procedure Code, 1973 (CrPC) — Section 229, 241, 262, 325, 354Penal Code, 1860 (IPC) — Section 307