High Courts15 Jan 1982Dismissed
Madan Lal Vs Smt. Kamla Devi and Others
Rajasthan High Court · (1982) WLN 1
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,034 of 2,241
High Courts15 Jan 1982Dismissed
Mangi Lal Vs Kailash Chand Sharma
Rajasthan High Court · AIR 1982 Raj 269 : (1982) RLW 139
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Transfer of Property Act, 1882 — Section 41
High Courts15 Jan 1982Dismissed
V.J. Prakash Vs Niranjan Nath Paneri
Rajasthan High Court · (1982) WLN 412
Constitution of India, 1950 — Article 14, 15, 16Penal Code, 1860 (IPC) — Section 500
High Courts15 Jan 1982
Thakur Mandhatta Singh Vs Commissioner of Wealth-tax
Rajasthan High Court · (1982) 31 CTR 243 : (1982) 137 ITR 52
Wealth Tax Act, 1957 — Section 18(1)
High Courts15 Jan 1982Dismissed
Mewar Textiles Mills Ltd. Vs Sita Ram Basanti Bai Jain
Rajasthan High Court · (1982) RLW 48 : (1982) WLN 7
Contract Act, 1872 — Section 221Sales of Goods Act, 1930 — Section 19, 23, 25, 4, 45
High Courts15 Jan 1982Dismissed
Rajasthan Wool Processors Vs Commercial Taxes Officer
Rajasthan High Court · (1982) 50 STC 315
Central Sales Tax Act, 1956 — Section 8Constitution of India, 1950 — Article 226
High Courts15 Jan 1982
Commissioner of Income Tax Vs Maharaja Shri Umed Mills
Rajasthan High Court · (1984) 148 ITR 72 : (1982) WLN 19
Income Tax Act, 1922 — Section 15B
High Courts13 Jan 1982Dismissed
Mangilal Vs Kailash Chand Sharma
Rajasthan High Court · (1982) WLN 215
Civil Procedure Code, 1908 (CPC) — Section 115, 14, 144, 151
High Courts13 Jan 1982Dismissed
Ram Kishore Vs Roopesh Kumar
Rajasthan High Court · (1982) RLW 176 : (1982) WLN 530
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 13(4)
High Courts13 Jan 1982Allowed
Govindi Bai Vs Purshottam Lal and Others
Rajasthan High Court · (1982) WLN 4
Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 62Succession Act, 1925 — Section 222, 232, 299
High Courts13 Jan 1982
Ram Swaroop Vs State of Rajasthan
Rajasthan High Court · (1982) WLN 509 : (1982) WLN 162
Constitution of India, 1950 — Article 311
High Courts12 Jan 1982
Inder Lal and Others Vs Abdul Salam and Others
Rajasthan High Court · AIR 1983 Raj 57
Evidence Act, 1872 — Section 90Registration Act, 1908 — Section 49Specific Relief Act, 1963 — Section 39
High Courts11 Jan 1982Dismissed
Arya Samaj Vs Nathar Mal
Rajasthan High Court · (1983) RLW 331 : (1982) WLN 498
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 2(e)
High Courts11 Jan 1982Dismissed
Om Prakash Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1981 Raj 165 : (1982) 50 STC 269
Rajasthan Sales Tax Act, 1994 — Section 2(o)
High Courts11 Jan 1982Dismissed
Govind Ram and Others Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1982 Raj 265 : (1982) RLW 66 : (1982) WLN 1
Rajasthan Sales Tax Act, 1954 — Section 2
High Courts07 Jan 1982Dismissed
Shankar Birmiwal and Another Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1982 Raj 187 : (1982) WLN 127
Constitution of India, 1950 — Article 14, 21, 226Telegraph Act, 1885 — Section 7Telegraph Rules, 1951 — Rule 413, 414, 434
High Courts06 Jan 1982Allowed
Sujan Kaur Vs State and Another
Rajasthan High Court · (1982) WLN 16
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts05 Jan 1982Dismissed
Mewar Textiles Mills Ltd., Bhilwara Vs Sita Ram Basanti Lal Jain
Rajasthan High Court · AIR 1982 Raj 215
Colliery Control Order, 1945 — Section 12A, 12B, 6Contract Act, 1872 — Section 221Sales of Goods Act, 1930 — Section 45, 45(2)
High Courts05 Jan 1982Dismissed
Chaturbhuj Das Gupta Vs The State of Rajasthan and Another
Rajasthan High Court · (1982) RLW 142 : (1982) WLN 4
Constitution of India, 1950 — Article 14, 16
High Courts29 Dec 1981
Ram Prasad Vs The of Rajasthan and Others
Rajasthan High Court · (1981) WLN 486
Rajasthan Laws (Amendment) Ordinance, 1981 — Section 2Rajasthan Panchayat Act, 1953 — Section 7