High Courts18 Feb 1982Allowed
Panna Vs State of Rajasthan
Rajasthan High Court · (1982) WLN 115
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,033 of 2,241
High Courts18 Feb 1982Dismissed
Kuberiya Vs The State of Rajasthan
Rajasthan High Court · (1982) WLN 98
Penal Code, 1860 (IPC) — Section 302
High Courts16 Feb 1982Dismissed
Surta Ram Vs The Board of Revenue and Others
Rajasthan High Court · (1982) WLN 22
Rajasthan Colonisation (Allotment and Sale of Government Land in Rajasthan Canal Colony Area) Rules, 1975 — Rule 5
High Courts15 Feb 1982Dismissed
State of Rajasthan Vs Sumer Chand
Rajasthan High Court · (1982) WLN 90
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Feb 1982Dismissed
State of Rajasthan and Ganesh Ram Vs Ota and Others
Rajasthan High Court · (1982) WLN 25
Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts11 Feb 1982Allowed
Tejeng Vs State of Rajasthan
Rajasthan High Court · (1982) WLN 117
Penal Code, 1860 (IPC) — Section 366
High Courts11 Feb 1982Allowed
Khangiya and Others Vs The State of Rajasthan
Rajasthan High Court · (1982) WLN 92
Penal Code, 1860 (IPC) — Section 147, 430, 436, 440
High Courts09 Feb 1982Dismissed
Smt. Chandra Kala Vs Padam Chand @ Padam Singh
Rajasthan High Court · (1982) WLN 18
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 13, 24
High Courts08 Feb 1982Dismissed
Pawar and Co. Vs State of Rajasthan and Another
Rajasthan High Court · (1982) 50 STC 318
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 124
High Courts04 Feb 1982Allowed
Akbar Ali and Another Vs Ambalal and Others
Rajasthan High Court · AIR 1982 Raj 263 : (1982) RLW 113 : (1982) WLN 169
Rajasthan Pre-emption Act, 1966 — Section 6(1)(ii)
High Courts04 Feb 1982Dismissed
Panna Lal Vs Union of India (UOI) and Others
Rajasthan High Court · (1986) 23 ELT 103 : (1982) RLW 106 : (1982) WLN 28
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 110Gold (Control) Act, 1968 — Section 11, 16(5), 55, 55(3), 66
High Courts04 Feb 1982Dismissed
Jahurdin Vs Modaram
Rajasthan High Court · (1982) WLN 164
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts01 Feb 1982Dismissed
Dal Chand Vs Satish Chandra
Rajasthan High Court · AIR 1983 Raj 23 : (1982) RLW 124
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 8 Rule 7
High Courts25 Jan 1982Allowed
Laxman Singh and Another Vs Life Insurance Corporation of India
Rajasthan High Court · (1982) WLN 14
Civil Procedure Code, 1908 (CPC) — Section 15, 16, 17, 18, 19
High Courts21 Jan 1982Dismissed
Municipal Council Vs Pukhraj
Rajasthan High Court · (1982) WLN 95
Rajasthan Municipalities Act, 1959 — Section 143
High Courts21 Jan 1982Dismissed
Union of India (UOI) Vs Behari Lal
Rajasthan High Court · (1982) WLN 435
Constitution of India, 1950 — Article 311
High Courts19 Jan 1982Dismissed
Mangilal Vs Kailash Chandra Sharma
Rajasthan High Court · (1982) WLN 78
Civil Procedure Code, 1908 (CPC) — Section 115, 14, 144, 151
High Courts18 Jan 1982
Chagan Lal Vs Smt Preet Rani
Rajasthan High Court · (1982) RLW 141 : (1982) WLN 229
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3)
High Courts18 Jan 1982Allowed
Shaliendar and Another Vs The University of Jodhpur
Rajasthan High Court · (1982) WLN 7
Jai Narain Vyas University Jodhpur Act, 1962 — Section 16, 17
High Courts16 Jan 1982
Chauthmal and Others Vs State of Rajasthan
Rajasthan High Court · (1982) CriLJ 1403 : (1982) RLW 265 : (1982) WLN 396
Criminal Procedure Code, 1973 (CrPC) — Section 11, 161, 164, 173, 190Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 147, 148, 149, 302