High Courts29 Mar 1982

Geej Raj Vs State of Rajasthan and Another

Rajasthan High Court · (1982) CriLJ 2079 : (1982) RLW 350 : (1982) WLN 91

Criminal Procedure Code, 1973 (CrPC) — Section 195, 340, 341Penal Code, 1860 (IPC) — Section 193, 211Succession Act, 1925 — Section 282
High Courts29 Mar 1982

Moola Ram Vs State of Rajasthan

Rajasthan High Court · (1982) CriLJ 2333 : (1982) RLW 194 : (1982) WLN 95

Criminal Procedure Code, 1973 (CrPC) — Section 446, 449Penal Code, 1860 (IPC) — Section 324, 364
High Courts23 Mar 1982

Murari Lal Vs K.C. Aneja

Rajasthan High Court · (1982) CriLJ 2082 : (1982) RLW 316 : (1982) WLN 254

Army Act, 1950 — Section 125Criminal Procedure Code, 1973 (CrPC) — Section 475, 476Penal Code, 1860 (IPC) — Section 323, 324, 332, 353, 504