High Courts14 Oct 1982Dismissed
Niranjan Singh Vs Collector, Sriganganagar and Others
Rajasthan High Court · (1982) WLN 255
Constitution of India, 1950 — Article 220, 226, 276, 329, 71
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,026 of 2,241
High Courts13 Oct 1982Dismissed
Baldev Traders Vs State of Raj. and Another
Rajasthan High Court · (1983) RLW 90 : (1982) WLN 687
Constitution of India, 1950 — Article 14, 226Contract Act, 1872 — Section 158Essential Commodities Act, 1955 — Section 12, 13, 2, 3
High Courts11 Oct 1982Dismissed
Administrator, Municipal Council Vs Uma Devi
Rajasthan High Court · (1984) ACJ 407 : (1983) RLW 17
Workmens Compensation Act, 1923 — Section 30
High Courts08 Oct 1982
Kauda Vs State of Rajasthan
Rajasthan High Court · (1982) RLW 635 : (1982) WLN 563
Criminal Procedure Code, 1973 (CrPC) — Section 360Prevention of Food Adulteration Act, 1954 — Section 16, 7Probation of Offenders Act, 1958 — Section 18, 19, 4
High Courts01 Oct 1982Dismissed
Smt. Kanta Choudhary Vs Rajendra Choudhary
Rajasthan High Court · (1982) WLN 774
Criminal Procedure Code, 1973 (CrPC) — Section 156Hindu Marriage Act, 1955 — Section 10, 13A, 24, 28A, 9
High Courts01 Oct 1982Allowed
Vishnu Datt and Others Vs The State of Rajasthan
Rajasthan High Court · (1983) RLW 27 : (1982) WLN 549
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 200, 210Penal Code, 1860 (IPC) — Section 147, 148, 307, 342, 365
High Courts01 Oct 1982
Maghar Singh and Another Vs The State of Rajasthan
Rajasthan High Court · (1982) RLW 513 : (1982) WLN 502
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 3, 307, 31, 324, 326
High Courts29 Sept 1982Dismissed
The Union of India (UOI) and Another Vs The State of Rajasthan and Another
Rajasthan High Court · (1983) 52 STC 13
Constitution of India, 1950 — Article 114, 285Government of India Act, 1935 — Section 154
High Courts23 Sept 1982Dismissed
Ishaq Mohammed Vs State of Rajasthan and Others
Rajasthan High Court · (1982) WLN 543
Limitation Act, 1963 — Section 5
High Courts21 Sept 1982
Smt. Sudershan Puri and Others Vs R.S.R.T.C. and Another
Rajasthan High Court · (1982) WLN 765
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1
High Courts17 Sept 1982
Gulab Singh Vs Dhanraj and Others
Rajasthan High Court · (1983) RLW 173 : (1982) WLN 609
Civil Procedure Code, 1908 (CPC) — Section 148, 35B
High Courts15 Sept 1982Dismissed
The State of Rajasthan and Another Vs Vasudev Sharma
Rajasthan High Court · (1982) RLW 623 : (1982) WLN 653
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 395, 397, 402, 411
High Courts07 Sept 1982Dismissed
Shyamlal and Another Vs Upbhokta Sahakari Samiti, Jodhpur
Rajasthan High Court · AIR 1983 Raj 133 : (1982) WLN 467
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(1), 13(4), 13(7)
High Courts06 Sept 1982
Hari Kishan and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (1982) WLN 303
High Courts01 Sept 1982Dismissed
Nand Lal Sharma Vs State of Rajasthan
Rajasthan High Court · (1982) RLW 631 : (1982) WLN 676
Constitution of India, 1950 — Article 226, 47General Clauses Act, 1897 — Section 6
High Courts01 Sept 1982Dismissed
Chatara Vs The State of Rajasthan
Rajasthan High Court · (1982) WLN 466
Penal Code, 1860 (IPC) — Section 321, 323, 324, 392, 394
High Courts30 Aug 1982
Thana and Others Vs The State of Rajasthan
Rajasthan High Court · (1982) RLW 557 : (1982) WLN 577
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 320
High Courts30 Aug 1982Dismissed
Radhe Shyam Vs Board of Technical Education
Rajasthan High Court · (1982) WLN 566
High Courts27 Aug 1982Dismissed
Smt. Meera Vs Purshottam
Rajasthan High Court · (1982) WLN 587
Hindu Marriage Act, 1955 — Section 9
High Courts27 Aug 1982Dismissed
Bhanwarlal Vs Puran Chand and Indu Khan
Rajasthan High Court · (1983) RLW 224 : (1982) WLN 614
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 22, 6, 7