High Courts27 Aug 1982Dismissed
Moti Vs State of Rajasthan
Rajasthan High Court · (1982) RLW 566 : (1982) WLN 591
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 34
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,027 of 2,241
High Courts25 Aug 1982Allowed
Himmat Singh Vs State of Rajasthan
Rajasthan High Court · (1982) WLN 518
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 109, 120, 420, 46, 468
High Courts25 Aug 1982Dismissed
Bhanwar Lal Brij Gopal and Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1983 Raj 104 : (1987) 54 FLR 216 : (1983) RLW 50 : (1982) WLN 497
Constitution of India, 1950 — Article 141
High Courts24 Aug 1982Dismissed
Commercial Taxes Officer (Revision) Vs Shri Gopal Industries Limited
Rajasthan High Court · (1983) 52 STC 334
Rajasthan Sales Tax Act, 1994 — Section 15, 16(1)(i)
High Courts24 Aug 1982Dismissed
Gulam Abbas Kamruddin Bhalamwala Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1983 Raj 128 : (1982) RLW 696 : (1982) WLN 580
Constitution of India, 1950 — Article 226Rajasthan High Court Ordinance, 1949 — Section 18
High Courts24 Aug 1982Allowed
Lehru and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1982) WLN 524
Civil Procedure Code, 1908 (CPC) — Section 15Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts24 Aug 1982Dismissed
Smt. Shanti Devi Vs Govind Singh
Rajasthan High Court · AIR 1983 Raj 211
Hindu Marriage Act, 1955 — Section 13, 23(1)
High Courts23 Aug 1982Dismissed
Laxminarain Vs State and Others
Rajasthan High Court · (1982) WLN 305
Constitution of India, 1950 — Article 226
High Courts23 Aug 1982Dismissed
Shanker Vs Lali and Another
Rajasthan High Court · (1982) WLN 663
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
High Courts23 Aug 1982Allowed
Bachan Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (1983) RLW 68 : (1982) WLN 358
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 452
High Courts19 Aug 1982
Union of India (UOI) Vs State of Rajasthan and Others
Rajasthan High Court · (1983) 13 ELT 895 : (1982) WLN 247
Criminal Procedure Code, 1973 (CrPC) — Section 392, 397, 482Defence of India Rules, 1962 — Rule 124, 127, 128Gold (Control) Act, 1968 — Section 10(2), 110, 110(2), 16, 71
High Courts18 Aug 1982Dismissed
Sohandas Vs Sampat Singh and Others
Rajasthan High Court · (1982) RLW 536 : (1982) WLN 465
Constitution of India, 1950 — Article 226, 311
High Courts18 Aug 1982Dismissed
Babu and Others Vs Smt. Sunder Bai and Others
Rajasthan High Court · (1982) WLN 616
Civil Procedure Code, 1908 (CPC) — Section 44, 47
High Courts18 Aug 1982Dismissed
Bhanwar Lal Vs Bhanwar Lal
Rajasthan High Court · (1982) WLN 245
Criminal Procedure Code, 1973 (CrPC) — Section 200, 210Penal Code, 1860 (IPC) — Section 380, 406, 454
High Courts17 Aug 1982
K.L. Rajpurohit Vs University of Jodhpur
Rajasthan High Court · (1982) WLN 592
Constitution of India, 1950 — Article 226
High Courts15 Aug 1982Allowed
Rama Kishan Vs Umedmal
Rajasthan High Court · (1982) WLN 350
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 19A
High Courts11 Aug 1982Dismissed
Bhilwara Sahkari Upbhokta Wholesale Bhandar Ltd. and Another Vs Prescribed Authority and Another
Rajasthan High Court · (1982) RLW 682 : (1982) WLN 478
Rajasthan Co-operative Societies Act, 1965 — Section 75Rajasthan Shops and Commercial Establishments Act, 1958 — Section 28A
High Courts10 Aug 1982
Munilal Vs Sarvaieet
Rajasthan High Court · AIR 1984 Raj 22 : (1983) RLW 278 : (1982) WLN 756
Civil Procedure Code, 1908 (CPC) — Section 19
High Courts06 Aug 1982Dismissed
Shah Nemji Chitarmal Vs Union of India (UOI) and Another
Rajasthan High Court · (1983) RLW 301 : (1982) WLN 441
Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 73Railways Act, 1989 — Section 77
High Courts05 Aug 1982Dismissed
S.N. Singh Vs Raj Atomic Power Project and Another
Rajasthan High Court · (1982) WLN 417
Army Act, 1950 — Section 164, 165Constitution of India, 1950 — Article 226, 43AIndustrial Disputes Act, 1947 — Section 10, 11, 2, 20, 22