High Courts02 Aug 1982Allowed
Bhagwan Das Vs Goswami Brijesh Kumarji and Others
Rajasthan High Court · AIR 1983 Raj 3 : (1982) WLN 474
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Rajasthan Public Trusts Act, 1959 — Section 38
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,028 of 2,241
High Courts30 Jul 1982
Sethi Marble and Stone Industries Vs Regional Provident Fund Commissioner, Rajasthan Jaipur and Another
Rajasthan High Court · (1982) WLN 214
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 3, 7A, 8
High Courts30 Jul 1982Dismissed
R.K. Bhatnagar Vs Union of India (UOI) and Divisional Manager Western Railway
Rajasthan High Court · (1982) RLW 612 : (1982) WLN 721
Constitution of India, 1950 — Article 14, 226Industrial Disputes Act, 1947 — Section 22, 37
High Courts30 Jul 1982
Narayan and Others Vs The State of Rajasthan
Rajasthan High Court · (1982) CriLJ 2319
Criminal Procedure Code, 1973 (CrPC) — Section 167, 173, 309, 437Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 336
High Courts28 Jul 1982
Commissioner of Income Tax Vs Lt. Gen. Umrao Singh
Rajasthan High Court · (1983) 142 ITR 253 : (1983) 14 TAXMAN 513
Income Tax Act, 1961 — Section 147, 148, 256(1), 256(2)
High Courts22 Jul 1982Dismissed
Pukhraj Purohit Vs University of Jodhpur
Rajasthan High Court · (1982) WLN 231
Rajasthan Universities Teachers and Officers (Special Conditions of Service) Act, 1974 — Section 2(iii), 4
High Courts22 Jul 1982
Mannalal Vs The State of Rajasthan
Rajasthan High Court · (1982) WLN 158
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 332, 333
High Courts22 Jul 1982Dismissed
Dugdh Shramik Sangh Vs Pashchimi Rajasthan Dugdh Utpadak Sahkari Sangh Ltd. and Another
Rajasthan High Court · (1982) WLN 219
Constitution of India, 1950 — Article 12Factories Act, 1948 — Section 2Industrial Disputes Act, 1947 — Section 9A
High Courts21 Jul 1982Dismissed
Ranjeet Mal Vs Poonam Chand and Another
Rajasthan High Court · AIR 1983 Raj 1 : (1982) WLN 446
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts21 Jul 1982
Pashupati Nath Arora Vs The Registrar, Co-operative Societies, Jaipur and Others
Rajasthan High Court · AIR 1983 Raj 191 : (1982) RLW 572
Civil Procedure Code, 1908 (CPC) — Section 148A, 148A(2), 148A(5)Rajasthan High Court of Judicature Rules, 1952 — Rule 159(3), 159(4)
High Courts19 Jul 1982
Miss Anita Karnawat Vs State of Rajasthan
Rajasthan High Court · (1982) WLN 431
High Courts16 Jul 1982Dismissed
Kedarlal and Others Vs State of Rajasthan
Rajasthan High Court · (1982) RLW 621 : (1982) WLN 693
Constitution of India, 1950 — Article 40Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts15 Jul 1982Dismissed
M.C. Khandelwal Vs Chairman, Board of Secondary Education and Others
Rajasthan High Court · AIR 1983 Raj 16 : (1982) RLW 410 : (1982) WLN 449
Constitution of India, 1950 — Article 226
High Courts14 Jul 1982Dismissed
Vishamber Dass Vs S.T.A.T. and Others
Rajasthan High Court · (1982) WLN 450
Constitution of India, 1950 — Article 226
High Courts13 Jul 1982Dismissed
Smt. Mangi Vs State of Rajasthan
Rajasthan High Court · (1982) WLN 647
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438Penal Code, 1860 (IPC) — Section 436
High Courts12 Jul 1982Dismissed
The State of Rajasthan Vs Uttam Chand and Another
Rajasthan High Court · (1982) WLN 187
Rajasthan Excise Act, 1950 — Section 54
High Courts12 Jul 1982Dismissed
Mohammed Umar and Others Vs Mohammed Nisar
Rajasthan High Court · (1982) WLN 228
Criminal Procedure Code, 1973 (CrPC) — Section 202, 204Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 428
High Courts06 Jul 1982
H.S. Chauhan and Others Vs Life Insurance Corporation of India and Others
Rajasthan High Court · (1982) WLN 321
Constitution of India, 1950 — Article 14, 141, 142, 16, 19Industrial Disputes Act, 1947 — Section 18, 2, 9, 9ALIFE INSURANCE CORPORATION ACT, 1956 — Section 11, 48, 49
High Courts30 Jun 1982Dismissed
Ramnugar Cane and Sugar Company Ltd. and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (1983) 12 ELT 6 : (1982) RLW 418 : (1982) WLN 543
Central Excise Rules, 1944 — Rule 173CCentral Excises and Salt Act, 1944 — Section 2, 3, 4, 4(4)
High Courts29 Jun 1982Allowed
Laxman and Others Vs The State of Rajasthan
Rajasthan High Court · (1982) WLN 240
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 332, 333, 395, 406, 420