High Courts06 Nov 1982Allowed
State of Rajasthan Vs Jagdish and Another
Rajasthan High Court · (1982) RLW 645 : (1982) WLN 600
Railway Property (Unlawful Possession) Act, 1966 — Section 2, 3, 5, 7, 8
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,025 of 2,241
High Courts05 Nov 1982Dismissed
Chhagan Lal Vs The State
Rajasthan High Court · (1982) RLW 595 : (1982) WLN 512
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts04 Nov 1982Dismissed
Jodhpur Sahakari Upbhokta Wholesale Bhandar Vs Badri Nath Kalla
Rajasthan High Court · (1982) WLN 253
Constitution of India, 1950 — Article 226
High Courts04 Nov 1982Dismissed
Gram Panchayat, Village Mahawa Vs The Advisory Committee and Others
Rajasthan High Court · AIR 1983 Raj 71 : (1983) RLW 244
Constitution of India, 1950 — Article 226Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 21Rajasthan Imposition of Ceiling on Agricultural Holdings Rules, 1973 — Rule 17(4)
High Courts03 Nov 1982Dismissed
Jai Ram Vs The State of Rajasthan
Rajasthan High Court · (1982) WLN 451
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 13, 299, 313, 428Evidence Act, 1872 — Section 27, 7
High Courts03 Nov 1982Dismissed
Vimlesh Vs State of Rajasthan and Others
Rajasthan High Court · (1982) WLN 280
Constitution of India, 1950 — Article 226
High Courts03 Nov 1982Dismissed
Madanlal Vs The State of Rajasthan and Others
Rajasthan High Court · (1982) WLN 276
Constitution of India, 1950 — Article 14, 16, 226
High Courts02 Nov 1982Dismissed
Shreeji Industries Vs The State of Rajasthan
Rajasthan High Court · (1982) WLN 489
Constitution of India, 1950 — Article 14, 226
High Courts22 Oct 1982
Kammo Vs The State
Rajasthan High Court · (1983) CriLJ 694
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Oct 1982Dismissed
Ramchander Vs The State of Rajasthan
Rajasthan High Court · (1982) WLN 551
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 302, 307
High Courts21 Oct 1982Allowed
Durga Singh and Others Vs Mal Singh and Others
Rajasthan High Court · (1982) WLN 371
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts21 Oct 1982
Babu Mistri Vs State of Rajasthan and Others
Rajasthan High Court · (1982) WLN 299
Criminal Procedure Code, 1973 (CrPC) — Section 146, 482
High Courts20 Oct 1982Dismissed
Balwant Singh and Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1983 Raj 39 : (1982) RLW 575
Constitution of India, 1950 — Article 14, 226Evidence Act, 1872 — Section 115Rajasthan Land Revenue (Allotment, Conversion and Regularisation of Agriculture Land for Residential and Commercial Purposes in Urban Areas) Rules, 1981 — Rule 1, 11, 11(1), 11(4)
High Courts20 Oct 1982Dismissed
State of Rajasthan and Another Vs Jai Narain Jha and Another
Rajasthan High Court · (1982) WLN 628
Constitution of India, 1950 — Article 229, 299Contract Act, 1872 — Section 65, 70Government of India Act, 1935 — Section 175
High Courts18 Oct 1982
Achlaram and Another Vs State of Rajasthan
Rajasthan High Court · (1982) WLN 272
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 34, 447
High Courts14 Oct 1982
Peer Bux and Another Vs The State and Another
Rajasthan High Court · (1982) WLN 598
Factories Act, 1948 — Section 103, 2, 6, 7, 92
High Courts14 Oct 1982Dismissed
Delhi Cloth and General Mills Company Ltd. and Another Vs The Union of India (UOI) and Another
Rajasthan High Court · (1982) WLN 695
Constitution of India, 1950 — Article 14, 19, 21, 226, 227Contract Act, 1872 — Section 72Customs Act, 1962 — Section 12, 128, 130, 131, 14
High Courts14 Oct 1982Dismissed
Narasaram Vs Smt. Babli Bai
Rajasthan High Court · AIR 1983 Raj 208 : (1983) RLW 591
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts14 Oct 1982Dismissed
The Ganga Nagar Sugar Mill Ltd. Vs Jetha Ram and Others
Rajasthan High Court · (1982) WLN 406
Constitution of India, 1950 — Article 226Payment of Wages Act, 1936 — Section 15, 7, 9