High Courts21 Dec 1982

Manohari Vs State of Rajasthan

Rajasthan High Court · (1983) CriLJ 1231 : (1983) RLW 549

Criminal Procedure Code, 1973 (CrPC) — Section 309, 439Penal Code, 1860 (IPC) — Section 395, 396, 397
High Courts08 Dec 1982

Kamla and Others Vs State

Rajasthan High Court · (1982) WLN 397

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323Probation of Offenders Act, 1958 — Section 4
High Courts02 Dec 1982Dismissed

Shriniwas Vs Keshri Chand and Others

Rajasthan High Court · AIR 1984 Raj 14 : (1982) WLN 740

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Rajasthan Municipalities Act, 1959 — Section 37, 44(3), 66
High Courts30 Nov 1982Dismissed

State Vs Madan Singh

Rajasthan High Court · (1982) WLN 354

Criminal Procedure Code, 1973 (CrPC) — Section 107, 195Penal Code, 1860 (IPC) — Section 182, 211, 336, 366, 448