High Courts25 Feb 1983Dismissed
Brij Mohan Lal Bhargava Vs Smt. Lila Bai and Another
Rajasthan High Court · AIR 1984 Raj 45 : (1983) WLN 248
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,021 of 2,241
High Courts24 Feb 1983
Prabhu Vs State of Rajasthan
Rajasthan High Court · (1983) RLW 272 : (1983) WLN 158
Criminal Procedure Code, 1973 (CrPC) — Section 167, 4, 482
High Courts21 Feb 1983Dismissed
Jodhpur Sahakari Upbhokta Wholesale Bhandar Ltd. Vs The Regional Provident Fund Commissioner and Another
Rajasthan High Court · (1983) WLN 190
Constitution of India, 1950 — Article 14, 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 6
High Courts21 Feb 1983Dismissed
Rajasthan State Agricultural Marketing Board, Jaipur Vs Smt. Gurdeep Kaur
Rajasthan High Court · AIR 1984 Raj 67 : (1983) RLW 209 : (1983) WLN 214
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 13(3), 13(4), 13(5), 13(6)
High Courts21 Feb 1983
State of Rajasthan Vs Gopal Krishan
Rajasthan High Court · (1984) CriLJ 311 : (1983) WLN 69 : (1983) WLN 209
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 11, 13, 16, 7
High Courts21 Feb 1983Allowed
Udairam and Others Vs The State of Rajasthan
Rajasthan High Court · (1983) RLW 349 : (1983) WLN 155
Antiquities and Art Treasures Act, 1972 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 200, 210, 397Penal Code, 1860 (IPC) — Section 114, 120B, 144, 307, 320
High Courts18 Feb 1983Allowed
Smt. Pushpa Kumari Vs Arjun Kumar
Rajasthan High Court · (1983) WLN 37
Hindu Marriage Act, 1955 — Section 10, 13Penal Code, 1860 (IPC) — Section 406, 410, 420
High Courts17 Feb 1983Dismissed
Firm Modern Machinery Stores, Alwar Vs The District Judge, Alwar and Others
Rajasthan High Court · AIR 1983 Raj 178 : (1983) RLW 343 : (1983) WLN 74
Civil Procedure Code, 1908 (CPC) — Section 9Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 6(2)
High Courts09 Feb 1983Allowed
Bhanwarlal Kavad and Others Vs Shyamsunder and Others
Rajasthan High Court · AIR 1984 Raj 113 : (1983) RLW 607 : (1983) WLN 307
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, Order 10 Rule 2, Order 10 Rule 2(1), Order 10 Rule 2(2), Order 14 Rule 1(5)
High Courts07 Feb 1983
State of Rajasthan Vs Jamnadass Gangadass and Co. and Another etc. etc.
Rajasthan High Court · (1983) CriLJ 1766 : (1983) RLW 194 : (1983) WLN 224
Constitution of India, 1950 — Article 129, 215, 226, 246Contempt of Courts Act, 1971 — Section 12, 15, 17, 20
High Courts04 Feb 1983
Kamlesh Kumar Khatri Vs The University of Jodhpur
Rajasthan High Court · (1983) WLN 12
Constitution of India, 1950 — Article 136, 226
High Courts02 Feb 1983Allowed
Vishwa Nath Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1983 Raj 188 : (1983) RLW 197 : (1983) WLN 127
Rajasthan Municipalities Act, 1959 — Section 4(1)Rajasthan Panchayat Act, 1953 — Section 86, 88
High Courts02 Feb 1983
Ram Bharose and Others Vs The State of Rajasthan
Rajasthan High Court · (1983) WLN 47
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 323, 325, 327, 336, 363
High Courts01 Feb 1983Allowed
Om Prakash Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (1983) RLW 76 : (1983) WLN 16
High Courts01 Feb 1983Dismissed
Chhangaram and Pema Vs The State
Rajasthan High Court · (1983) RLW 106 : (1983) WLN 318
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439Penal Code, 1860 (IPC) — Section 307
High Courts01 Feb 1983Dismissed
Mohan Bai Vs Jai Kishan
Rajasthan High Court · AIR 1983 Raj 240 : (1983) RLW 289 : (1983) WLN 203
Civil Procedure Code Amendment Act, 1974 — Order 3 Rule 4, Order 6 Rule 14Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts28 Jan 1983Dismissed
Kishanlal Sharma Vs Prem Kishore
Rajasthan High Court · AIR 1983 Raj 100 : (1983) WLN 314
Rajasthan Premises (Control of Rent and Eviction) (Amendment) Act, 1976 — Section 13(4), 13(5)Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 13(4), 13(6)
High Courts28 Jan 1983Allowed
Makbool Khan Vs The State of Rajasthan and Others
Rajasthan High Court · (1983) RLW 346 : (1983) WLN 12
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482Penal Code, 1860 (IPC) — Section 120B, 406, 407, 411, 420
High Courts27 Jan 1983Allowed
Rajendra Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1983) WLN 295
Contract Act, 1872 — Section 213
High Courts27 Jan 1983
Ratna Ram Vs Union of India (UOI)
Rajasthan High Court · (1984) 1 ACC 368 : (1983) RLW 623
Constitution of India, 1950 — Article 14, 39ALimitation Act, 1963 — Section 3