COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 2,020 of 2,241

High Courts24 Mar 1983Dismissed

Narendra Kumar Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1984 Raj 29 : (1983) RLW 494 : (1983) WLN 217

Constitution of India, 1950 — Article 226Rajasthan Panchayat Act, 1953 — Section 11(9)Rajasthan Panchayat Samitis and Zila Parishad Act, 1959 — Section 13

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High Courts22 Mar 1983Dismissed

The Union of India (UOI) and Another Vs Karansingh and Others

Rajasthan High Court · (1983) WLN 119

Constitution of India, 1950 — Article 14, 16, 228, 311Industrial Disputes Act, 1947 — Section 22, 23

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High Courts22 Mar 1983Dismissed

Sedu Ram Yadav Vs State of Rajasthan and Others

Rajasthan High Court · (1983) RLW 377 : (1983) WLN 151

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High Courts21 Mar 1983

Bhan Singh Vs State of Rajasthan

Rajasthan High Court · (1984) CriLJ 788 : (1983) RLW 205 : (1983) RLW 580

Penal Code, 1860 (IPC) — Section 376

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High Courts18 Mar 1983

Jagtar Singh and Others Vs State

Rajasthan High Court · (1983) WLN 117

Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 110, 111

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High Courts17 Mar 1983Allowed

Smt. Heera Bai Vs Nandlal

Rajasthan High Court · (1983) RLW 452 : (1983) WLN 88

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts16 Mar 1983Allowed

Akbar Khan and Others Vs State of Rajasthan and Others

Rajasthan High Court · (1983) WLN 96

Constitution of India, 1950 — Article 14, 311

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High Courts16 Mar 1983Allowed

Sunder Lal and Another Vs Bhanwar Lal and Others

Rajasthan High Court · AIR 1984 Raj 74 : (1983) RLW 487 : (1983) WLN 189

Limitation Act, 1963 — Section 5

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High Courts14 Mar 1983Dismissed

Surendra Mohan Mathur Vs Additional District Judge No. 2, Jaipur City, Jaipur

Rajasthan High Court · AIR 1983 Raj 167 : (1983) RLW 334 : (1983) WLN 49

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 63

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High Courts14 Mar 1983

State of Rajasthan Vs Ramkumar Singh

Rajasthan High Court · (1983) WLN 51

Penal Code, 1860 (IPC) — Section 307, 392, 397

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High Courts14 Mar 1983Dismissed

Phoolchand and Another Vs State of Rajasthan

Rajasthan High Court · (1983) RLW 294 : (1983) RLW 676 : (1983) WLN 161

Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439, 482Penal Code, 1860 (IPC) — Section 120, 420

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High Courts11 Mar 1983Allowed

Labour Enforcement Inspector (Central) Vs Shanker Lal Joshi

Rajasthan High Court · (1983) WLN 56

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High Courts11 Mar 1983Dismissed

Sabir Vs State of Rajasthan

Rajasthan High Court · (1983) WLN 75

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307

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High Courts03 Mar 1983Dismissed

Gram Panchayat Vs Iswar Chand and Others

Rajasthan High Court · (1983) WLN 194

Rajasthan Panchayat Act, 1953 — Section 79(2)(b)

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High Courts03 Mar 1983

Dhuli Vs State of Rajasthan

Rajasthan High Court · (1983) WLN 66

Criminal Procedure Code, 1973 (CrPC) — Section 164, 281, 313Penal Code, 1860 (IPC) — Section 201, 302, 304

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High Courts03 Mar 1983Partly Allowed

Satyanarayan and Others Vs Ram Niwas

Rajasthan High Court · AIR 1984 Raj 105 : (1983) RLW 380 : (1983) WLN 254

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A

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High Courts02 Mar 1983

Tahal Singh and Another Vs Shammi and Others

Rajasthan High Court · (1985) 1 ACC 102 : (1984) ACJ 599 : (1983) RLW 189

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High Courts01 Mar 1983Dismissed

Manphool Vs The State of Raj. and Others

Rajasthan High Court · (1983) RLW 237 : (1983) RLW 491 : (1983) WLN 199

Constitution of India, 1950 — Article 38

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High Courts25 Feb 1983Dismissed

Prahlad Prasad and Another Vs The Union of India (UOI) and Others

Rajasthan High Court · (1983) WLN 52

Constitution of India, 1950 — Article 14, 19

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High Courts25 Feb 1983

Ram Gopal Vs The State of Rajasthan

Rajasthan High Court · (1983) RLW 270 : (1983) WLN 85

Criminal Procedure Code, 1973 (CrPC) — Section 4, 438Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323

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