High Courts29 Apr 1983Dismissed
Ugamsingh Vs State of Rajasthan and Others
Rajasthan High Court · (1983) RLW 700 : (1983) WLN 153
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 107, 4, 401
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,019 of 2,241
High Courts28 Apr 1983Dismissed
Ram Saran and Another Vs Nathu Lal and Others
Rajasthan High Court · (1984) RLW 644 : (1983) WLN 698
Civil Procedure Code, 1908 (CPC) — Section 115Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 13(4), 13(5)
High Courts28 Apr 1983Dismissed
Kota Box Manufacturing Co. Vs State of Rajasthan and Others
Rajasthan High Court · (1983) 54 STC 284
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 34
High Courts28 Apr 1983Allowed
Bikaner Gypsum Ltd. Vs The Judge Central Government Industrial Tribunal cum Labour Court
Rajasthan High Court · (1983) WLN 496
Industrial Disputes Act, 1947 — Section 25BIndustrial Employment (Standing Orders) Act, 1946 — Section 12A, 13
High Courts28 Apr 1983
Sapala Vs State of Rajasthan
Rajasthan High Court · (1983) WLN 220
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 302, 379, 411
High Courts27 Apr 1983Dismissed
Motilal Vs The State of Rajasthan and Others
Rajasthan High Court · (1983) RLW 437 : (1983) WLN 130
Constitution of India, 1950 — Article 226
High Courts22 Apr 1983Dismissed
Kishan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1983) WLN 713
Constitution of India, 1950 — Article 226, 227, 311
High Courts22 Apr 1983Dismissed
S. Bahadur and Another Vs D.N. Sharma
Rajasthan High Court · AIR 1984 Raj 50
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 22
High Courts20 Apr 1983
Jaipur Udyog Ltd. Vs Income Tax Officer
Rajasthan High Court · (1985) 156 ITR 377
Income Tax Act, 1961 — Section 154, 32Income Tax Rules, 1962 — Rule 5
High Courts19 Apr 1983Allowed
Asha Ram Vs State of Rajasthan and Others
Rajasthan High Court · (1983) WLN 505
High Courts18 Apr 1983
Hari Narayan Goyal Vs The Rajasthan State Ware Housing Corporation and Others
Rajasthan High Court · (1984) RLW 281 : (1983) WLN 634
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16(10)(1)(a)
High Courts15 Apr 1983Allowed
State of Rajasthan Vs Mangalsingh and Others
Rajasthan High Court · (1983) WLN 107
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 114, 120, 120B, 302, 307
High Courts12 Apr 1983Dismissed
Prahlad and Others Vs Board of Revenue, Rajasthan, Ajmer and Others
Rajasthan High Court · AIR 1984 Raj 55 : (1983) WLN 117
Constitution of India, 1950 — Article 226, 227Rajasthan Land Revenue Act, 1956 — Section 114, 132Rajasthan Tenancy Act, 1955 — Section 183, 19
High Courts08 Apr 1983
Vinod Kumar Purohit Vs University of Jodhpur
Rajasthan High Court · (1983) WLN 58
Constitution of India, 1950 — Article 226
High Courts08 Apr 1983Dismissed
Jai Kumar Chaturvedi Vs State of Rajasthan and Others
Rajasthan High Court · (1983) WLN 246
Constitution of India, 1950 — Article 14, 16
High Courts07 Apr 1983Dismissed
Bhadra Bahu Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1984 Raj 62 : (1983) RLW 501 : (1983) WLN 181
Rajasthan Land Acquisition Act, 1953 — Section 17(4), 38, 4(5), 5A
High Courts06 Apr 1983
Registhan Pvt. Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1984) 40 CTR 340 : (1984) 146 ITR 620
Income Tax Act, 1961 — Section 256(2), 40A(3)
High Courts04 Apr 1983Dismissed
The State of Rajasthan Vs N.R. Keshan and Another
Rajasthan High Court · (1983) WLN 145
Criminal Procedure Code, 1973 (CrPC) — Section 305, 313, 63Essential Commodities Act, 1955 — Section 3, 7
High Courts30 Mar 1983
Yashwant Raj Vs Mohan Lal and Others
Rajasthan High Court · (1985) 1 ACC 342 : AIR 1984 Raj 144
Civil Procedure Code, 1908 (CPC) — Section 34Motor Vehicles Act, 1939 — Section 110, 110(1), 110A, 110B, 110CC
High Courts25 Mar 1983
Mohansingh and Others Vs State of Rajasthan
Rajasthan High Court · (1983) WLN 228
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 147, 148, 149, 30, 302