High Courts13 Jul 1983
Bhawani Singh Vs Controller of Estate Duty
Rajasthan High Court · (1983) 36 CTR 320 : (1984) 147 ITR 29
Estate Duty Act, 1953 — Section 6, 7
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,018 of 2,241
High Courts13 Jul 1983Allowed
Krishanlal and Another Vs The State of Rajasthan and Others
Rajasthan High Court · (1983) WLN 168
Rajasthan Municipalities Act, 1959 — Section 285
High Courts11 Jul 1983
Dev Ram Vs State of Rajasthan
Rajasthan High Court · (1983) WLN 138
Penal Code, 1860 (IPC) — Section 307, 323, 324, 394
High Courts06 Jul 1983
Chela Ram Vs State of Rajasthan
Rajasthan High Court · (1984) CriLJ 1143 : (1983) RLW 647 : (1983) RLW 392 : (1983) WLN 135
Penal Code, 1860 (IPC) — Section 27
High Courts05 Jul 1983
Shyo Ram Vs The State of Rajasthan
Rajasthan High Court · (1984) RLW 200 : (1983) WLN 150
Probation of Offenders Act, 1958 — Section 3, 4
High Courts05 Jul 1983Allowed
Smt. Mohan Kanwar and Others Vs The Board of Revenue and Others
Rajasthan High Court · (1983) WLN 131
High Courts05 Jul 1983Allowed
The Rajasthan State Road Transport Corporation Vs The State Transport Appellate Tribunal and Others
Rajasthan High Court · (1983) WLN 184
Constitution of India, 1950 — Article 226
High Courts04 Jul 1983
Manoranjan Hotel Disco and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1983) RLW 691 : (1983) WLN 338
Cinematograph Act, 1952 — Section 1, 2, 3, 7Petroleum Act, 1934 — Section 2, 29, 4Rajasthan Cinemas (Regulation) Act, 1952 — Section 3, 4, 5, 6, 7
High Courts20 May 1983Dismissed
Ramdhan Vs Bhanwarlal
Rajasthan High Court · AIR 1985 Raj 185 : (1983) RLW 507 : (1983) WLN 439
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Rajasthan High Court Ordinance, 1949 — Section 18Representation of the People Act, 1951 — Section 116A, 123(6), 77, 84, 98
High Courts20 May 1983
State of Rajasthan Vs Mool Chand and Others
Rajasthan High Court · (1984) CriLJ 794 : (1983) WLN 412
Constitution of India, 1950 — Article 14, 19
High Courts20 May 1983Dismissed
State of Rajasthan Vs Man Mal Kewal Chand Cotton Seed Merchants
Rajasthan High Court · (1983) RLW 391 : (1983) WLN 393
Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts18 May 1983Dismissed
Nand Lal Sharma Vs Election Commission of India and Another
Rajasthan High Court · AIR 1984 Raj 88 : (1983) WLN 109
Constitution of India, 1950 — Article 192, 226Representation of the People Act, 1951 — Section 146
High Courts18 May 1983Allowed
Meghji Vs The State of Rajasthan
Rajasthan High Court · (1983) WLN 91
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts13 May 1983
Maharaja Shree Umaid Mills Ltd. Vs Income Tax Officer
Rajasthan High Court · (1984) 147 ITR 458
Income Tax Act, 1961 — Section 240, 244, 297(2)
High Courts13 May 1983Dismissed
Ponkar Vs State of Rajasthan
Rajasthan High Court · (1983) WLN 580
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120, 201, 302, 392
High Courts12 May 1983Partly Allowed
Gopal Singh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1984 Raj 174 : (1983) RLW 475 : (1983) WLN 375
Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 10, 9Rajasthan Tenancy (Fixation of Ceiling of Land) Government Rules, 1963 — Rule 17, 17(1), 17(2), 17(4)Rajasthan Tenancy Act, 1955 — Section 13, 30B, 30D, 53
High Courts10 May 1983
State of Rajasthan Vs Ram Dayal
Rajasthan High Court · (1984) CriLJ 1224
Criminal Procedure Code, 1973 (CrPC) — Section 342Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 16, 20, 7
High Courts09 May 1983Dismissed
Sanwat Singh and Others Vs The Board of Revenue and Others
Rajasthan High Court · (1983) WLN 252
Constitution of India, 1950 — Article 226
High Courts04 May 1983Dismissed
Kewal Chand Nai Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1983 Raj 252
Constitution of India, 1950 — Article 245Criminal Procedure Code, 1973 (CrPC) — Section 239, 240Penal Code, 1860 (IPC) — Section 408, 467, 471
High Courts02 May 1983Allowed
The State of Rajasthan Vs Nihal Khan
Rajasthan High Court · (1983) WLN 72
Criminal Procedure Code, 1973 (CrPC) — Section 342Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 380, 411, 454