High Courts24 Aug 1983
Jama and Nathu Vs State of Rajasthan
Rajasthan High Court · (1983) WLN 513
Penal Code, 1860 (IPC) — Section 109, 300, 302, 304, 307
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,016 of 2,241
High Courts22 Aug 1983Dismissed
Rajasthan State Road Transport Vs Mangi Lal Chaudhari
Rajasthan High Court · (1983) WLN 751
Industrial Disputes Act, 1947 — Section 10, 25F, 25J
High Courts22 Aug 1983Dismissed
Urban Improvement Trust and Others Vs Balveer Singh and Others
Rajasthan High Court · AIR 1985 Raj 71
Constitution of India, 1950 — Article 14, 226Rajasthan Urban Improvement Trust Act, 1959 — Section 101(1), 52, 52(1), 52(2), 52(3)
High Courts22 Aug 1983
Hanja and Another Vs The State of Rajasthan
Rajasthan High Court · (1983) WLN 348
Criminal Procedure Code, 1973 (CrPC) — Section 313, 314Penal Code, 1860 (IPC) — Section 213, 302, 323, 34
High Courts19 Aug 1983
Mansinghka Brothers Private Limited Vs Commissioner of Income Tax
Rajasthan High Court · (1983) 37 CTR 19 : (1984) 147 ITR 361
High Courts19 Aug 1983Dismissed
State of Rajasthan Vs Udai Singh
Rajasthan High Court · (1983) WLN 453
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts18 Aug 1983
Ram Singh Vs The State of Rajasthan
Rajasthan High Court · (1983) WLN 554
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 144, 148, 149, 302, 307
High Courts18 Aug 1983Allowed
Mahendra Kumar Taly Vs State of Rajasthan and Others
Rajasthan High Court · (1983) WLN 440
High Courts18 Aug 1983Dismissed
Manmal and Others Vs Bhure Khan
Rajasthan High Court · (1983) WLN 561
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts18 Aug 1983
Laxmi Narayan Vs State of Rajasthan
Rajasthan High Court · (1984) RLW 225 : (1983) WLN 497
Evidence Act, 1872 — Section 114, 27Penal Code, 1860 (IPC) — Section 379, 75
High Courts09 Aug 1983Dismissed
State Vs Jai Narayan and Sohanlal
Rajasthan High Court · (1983) WLN 209
Prevention of Food Adulteration Act, 1954 — Section 16, 20, 7Criminal Procedure Code, 1973 (CrPC) — Section 378Evidence Act, 1872 — Section 114
High Courts09 Aug 1983Dismissed
State Vs Rudia and Another
Rajasthan High Court · (1983) WLN 162
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 201, 302
High Courts08 Aug 1983Allowed
Govindram Vs Chhotu Khan and Another
Rajasthan High Court · (1983) WLN 250
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts08 Aug 1983Allowed
Jeet Ram Vs Gangaram and Another
Rajasthan High Court · (1983) WLN 207
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379, 411
High Courts08 Aug 1983
State of Rajasthan Vs Badri Lal
Rajasthan High Court · (1983) WLN 416
Central Sales Tax Act, 1956 — Section 9Civil Procedure Code, 1908 (CPC) — Section 96
High Courts08 Aug 1983
H.K. Purohit Vs University of Jodhpur and Others
Rajasthan High Court · (1983) WLN 327
Constitution of India, 1950 — Article 16, 226
High Courts05 Aug 1983Allowed
State of Rajasthan Vs Board of Revenue and Others
Rajasthan High Court · (1983) WLN 402
Rajasthan Tenancy Act, 1955 — Section 13, 15A
High Courts02 Aug 1983
Atma Ram and Another Vs Mool Chand and Others
Rajasthan High Court · (1985) CriLJ 264
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts01 Aug 1983Dismissed
Govind Ram Vs Chittar and Others
Rajasthan High Court · (1984) RLW 361 : (1983) WLN 624
Transfer of Property Act, 1882 — Section 111, 53A, 54
High Courts01 Aug 1983Dismissed
State of Rajasthan Vs Hanuman
Rajasthan High Court · (1983) WLN 172
Criminal Procedure Code, 1973 (CrPC) — Section 182, 236, 378Penal Code, 1860 (IPC) — Section 182