High Courts23 Sept 1983Allowed
Babu Singh and Another Vs Disa Singh
Rajasthan High Court · (1983) WLN 378
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,015 of 2,241
High Courts21 Sept 1983
Sakir Mohammed @ Sakir Hussain Vs State of Rajasthan
Rajasthan High Court · (1983) WLN 292
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Penal Code, 1860 (IPC) — Section 114, 3, 302, 304, 307
High Courts20 Sept 1983
Mukand Das Vs State of Rajasthan
Rajasthan High Court · (1983) WLN 263
Civil Procedure Code, 1908 (CPC) — Section 2, 47, 82
High Courts19 Sept 1983
Commissioner of Income Tax Vs Girdharilal
Rajasthan High Court · (1984) 38 CTR 348 : (1984) 147 ITR 379
Income Tax Act, 1961 — Section 262, 263, 282
High Courts19 Sept 1983
Ishar Ram Vs Padamnath and Others
Rajasthan High Court · (1983) WLN 596
Representation of the People Act, 1951 — Section 101, 34, 53, 84, 9A
High Courts16 Sept 1983Dismissed
Kota Box Manufacturing Co. Vs State of Rajasthan and Others
Rajasthan High Court · (1984) 55 STC 207
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 34
High Courts16 Sept 1983Allowed
Sukh Singh Gehlot Vs The Manager, Automobile Co-Operative Workshop Ltd. and Others
Rajasthan High Court · (1983) WLN 270
Rajasthan Industrial Disputes Rules, 1958 — Rule 13
High Courts15 Sept 1983
Sub-Divisional Officer and Another Vs Madanlal
Rajasthan High Court · (1984) RLW 347 : (1983) WLN 602
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts15 Sept 1983
Smt. Shri Devi Vs Kashiram and Others
Rajasthan High Court · AIR 1984 Raj 94 : (1983) WLN 528
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, Order 21 Rule 36
High Courts14 Sept 1983Allowed
Nathu Vs Roshanlal Mehta
Rajasthan High Court · (1984) RLW 23 : (1983) WLN 516
High Courts14 Sept 1983Dismissed
Madanlal Vs Hansraj
Rajasthan High Court · AIR 1985 Raj 19
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 35, Order 21 Rule 36, Order 21 Rule 95, Order 21 Rule 96
High Courts13 Sept 1983
Chandmal Vs The State of Rajasthan
Rajasthan High Court · (1983) WLN 287
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 380, 383, 411, 414, 457
High Courts13 Sept 1983
Ram Lal Vs Bhanwari Devi
Rajasthan High Court · (1984) RLW 605 : (1983) WLN 646
Limitation Act, 1963 — Section 10, 12
High Courts09 Sept 1983Allowed
Mohan Singh and Others Vs Dalpat Singh and Others
Rajasthan High Court · (1983) WLN 395
Civil Procedure Code, 1908 (CPC) — Section 104Constitution of India, 1950 — Article 136, 226
High Courts09 Sept 1983Dismissed
Bhur Singh Vs Smt. Gurdev Kaur and Another
Rajasthan High Court · (1983) WLN 536
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 Sept 1983
Hiralal Sharma Vs Railway Shramik Sahkari Bank Bikaner Ltd. and Others
Rajasthan High Court · (1983) WLN 301
Contempt of Courts Act, 1971 — Section 12
High Courts01 Sept 1983Dismissed
Ishwar Singh Vs Panney Singh and Others
Rajasthan High Court · (1983) WLN 297
Criminal Procedure Code, 1973 (CrPC) — Section 156, 167, 172, 397, 439Penal Code, 1860 (IPC) — Section 380
High Courts30 Aug 1983
State of Rajasthan Vs Jamna Das Gangadas and Co. and Others etc.
Rajasthan High Court · (1984) CriLJ 605
Constitution of India, 1950 — Article 129, 142, 215, 225, 226Contempt of Courts Act, 1971 — Section 12, 15, 17, 18, 19General Clauses Act, 1897 — Section 25
High Courts30 Aug 1983
Onkar and Another Vs State of Rajasthan
Rajasthan High Court · (1983) WLN 577
Criminal Procedure Code, 1973 (CrPC) — Section 446
High Courts24 Aug 1983
Shankaria Vs State of Rajastaan
Rajasthan High Court · (1983) WLN 579
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 324