High Courts01 Aug 1983Dismissed

The State of Rajasthan Vs Ramdayal

Rajasthan High Court · (1983) WLN 679

Criminal Procedure Code, 1973 (CrPC) — Section 342Evidence Act, 1872 — Section 114, 14Prevention of Food Adulteration Act, 1954 — Section 16, 20, 6, 7
High Courts21 Jul 1983Dismissed

Dev Kishan Vs State of Rajasthan

Rajasthan High Court · (1983) RLW 481 : (1983) WLN 350

Criminal Procedure Code, 1973 (CrPC) — Section 306, 439Penal Code, 1860 (IPC) — Section 120, 307, 342, 395
High Courts14 Jul 1983Dismissed

Kadva Vs State of Rajasthan

Rajasthan High Court · (1983) WLN 142

Arms Act, 1959 — Section 25, 27, 3Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307