High Courts27 Jan 1983Dismissed
Ratna Ram Vs Union of India (UOI) and Another
Rajasthan High Court · (1984) ACJ 674 : (1983) WLN 95
Constitution of India, 1950 — Article 14, 39Limitation Act, 1963 — Section 3
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,022 of 2,241
High Courts25 Jan 1983Dismissed
Rajasthan Cooperative Dairy Federation Ltd. and Another Vs Manoharlal Sharma
Rajasthan High Court · (1983) WLN 237
Constitution of India, 1950 — Article 12, 14, 16, 226, 32Industrial Employment (Standing Orders) Act, 1946 — Section 15, 2, 3
High Courts24 Jan 1983Dismissed
Jaipur Wool and Namda Association and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1983) RLW 337 : (1984) 55 STC 153 : (1983) WLN 42
Central Sales Tax Act, 1956 — Section 6, 8
High Courts21 Jan 1983
Bhanwar Lal Vs Smt. Kamla Devi
Rajasthan High Court · AIR 1983 Raj 229 : (1983) WLN 322
Hindu Marriage Act, 1955 — Section 13, 24, 28A
High Courts19 Jan 1983Allowed
Harshamal Shivbux Vs Ramkishan Das Sagarmal and Others
Rajasthan High Court · AIR 1984 Raj 34 : (1983) WLN 26
Civil Procedure Code, 1908 (CPC) — Section 151Presidency Towns Insolvency Act, 1909 — Section 17Provincial Insolvency Act, 1920 — Section 29
High Courts18 Jan 1983Allowed
Kistoora Ram Vs Union of India (UOI) and Another
Rajasthan High Court · (1983) WLN 292
Payment of Gratuity Act, 1972 — Section 1, 2
High Courts18 Jan 1983
Tiwari Jhooma Lal Swarooplal Vs State of Rajasthan
Rajasthan High Court · (1983) WLN 600
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15
High Courts17 Jan 1983Allowed
Banshi Lal Another Vs The State of Rajasthan and Others
Rajasthan High Court · (1983) WLN 17
Constitution of India, 1950 — Article 14, 15, 16, 226, 309
High Courts17 Jan 1983Allowed
Union of India (UOI) Vs Mohan Raj
Rajasthan High Court · AIR 1983 Raj 200 : (1983) RLW 541 : (1983) WLN 258
Goods Tariff General Rules — Rule 15Railways Act, 1890 — Section 73
High Courts12 Jan 1983Dismissed
Miss. Niharika Tak Vs The University of Jodhpur
Rajasthan High Court · (1983) WLN 32
Constitution of India, 1950 — Article 15, 226
High Courts12 Jan 1983Dismissed
Shiv Dan Singh Vs State of Rajasthan
Rajasthan High Court · (1983) RLW 265 : (1983) WLN 40
Constitution of India, 1950 — Article 226
High Courts12 Jan 1983Dismissed
Dr. Chandra Bhan Singh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1983 Raj 149 : (1983) RLW 560 : (1983) WLN 101
Constitution of India, 1950 — Article 165, 165(1), 217(1), 217(2), 319
High Courts07 Jan 1983Dismissed
Mahendra Surana and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1983) RLW 123 : (1983) WLN 165
Constitution of India, 1950 — Article 14, 16, 309
High Courts06 Jan 1983Dismissed
The State of Rajasthan Vs Maharaja Shri Karni Singhji and Others
Rajasthan High Court · AIR 1983 Raj 90 : (1983) WLN 4
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Article 23, 26, 47A, 47A(2), 56
High Courts06 Jan 1983Dismissed
Narain Singh Vs Munsif and Judicial Magistrate, Ist Class, Bundi and Another
Rajasthan High Court · AIR 1985 Raj 164 : (1984) RLW 745
Constitution of India, 1950 — Article 226Rajasthan Panchayat Act, 1953 — Section 11, 11(6)Rajasthan Panchayat and Nyaya Panchayat Election Rules, 1960 — Rule 85(1)
High Courts05 Jan 1983Dismissed
Gopikishan Vs State of Rajasthan and Another
Rajasthan High Court · (1983) WLN 9
Constitution of India, 1950 — Article 226
High Courts05 Jan 1983Allowed
Union of India (UOI) Vs Ram Niwas
Rajasthan High Court · AIR 1984 Raj 42 : (1983) RLW 286 : (1983) WLN 88
Civil Procedure Code, 1908 (CPC) — Section 35B, 35B(1)
High Courts05 Jan 1983
Ratan Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1983) WLN 1
Constitution of India, 1950 — Article 226
High Courts04 Jan 1983Dismissed
Jamandass Vs Gokuldass
Rajasthan High Court · AIR 1984 Raj 8 : (1983) RLW 565 : (1983) WLN 228
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 3, 30, 6, 6(2)
High Courts03 Jan 1983
Dr. Sudhir Kumar Vs University of Udaipur
Rajasthan High Court · (1983) WLN 4
Udaipur University Act, 1962 — Section 43