High Courts30 Nov 1982Dismissed
Kailash Meghwal and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1983 Raj 182
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,024 of 2,241
High Courts29 Nov 1982Dismissed
Durga Prasad Vs The State of Rajasthan and Another
Rajasthan High Court · (1982) WLN 495
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts29 Nov 1982Dismissed
The University of Jodhpur and Another Vs Sunil Vyas and Others
Rajasthan High Court · (1982) WLN 470
Jai Narain Vyas University Jodhpur Act, 1962 — Section 24
High Courts26 Nov 1982Partly Allowed
Amalgamated Electricity Co. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1983 Raj 154 : (1983) RLW 115
Rajasthan Electricity (Duty) Act, 1962 — Section 2, 5(3), 8
High Courts25 Nov 1982Dismissed
Krishna Dutt Sharma Vs The State of Rajasthan and Others
Rajasthan High Court · (1983) RLW 1 : (1982) WLN 642
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 19(a)
High Courts25 Nov 1982Dismissed
Jamna Lal Vs Kanhaiya Lal
Rajasthan High Court · (1982) WLN 751
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Nov 1982
Ratna Vs The State of Rajasthan
Rajasthan High Court · (1982) WLN 496
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 326
High Courts24 Nov 1982Allowed
Moolraj Vs Gulab Singh
Rajasthan High Court · (1983) RLW 9 : (1982) WLN 588
Rajasthan Co-operative Societies Act, 1965 — Section 137, 75
High Courts24 Nov 1982Dismissed
Jugal Kishore Vs Deonarayan
Rajasthan High Court · (1983) RLW 11 : (1982) WLN 603
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 108
High Courts23 Nov 1982Dismissed
Kishna Ram and Another Vs State Transport Appellate Tribunal Rajasthan, Jaipur and Others
Rajasthan High Court · AIR 1983 Raj 169 : (1983) RLW 157 : (1982) WLN 515
Constitution of India, 1950 — Article 141, 226
High Courts19 Nov 1982Dismissed
Hardamsingh Vs State of Rajasthan and Others
Rajasthan High Court · (1982) RLW 649 : (1982) WLN 597
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15(1), 4(1)
High Courts18 Nov 1982Allowed
Bansidhar and Others Vs The Union of India (UOI) and Others
Rajasthan High Court · (1982) WLN 401
Constitution of India, 1950 — Article 14, 16, 311
High Courts17 Nov 1982Dismissed
Hari Ram Vs State of Rajasthan
Rajasthan High Court · (1982) WLN 300
Rajasthan Imposition of Ceiling on Agricultural Holdings (Amendment) Act, 1979 — Section 30B(a)
High Courts12 Nov 1982Dismissed
Jailal Kapur Vs Hindustan Zinc Limited
Rajasthan High Court · (1982) WLN 534
Constitution of India, 1950 — Article 14, 16, 226
High Courts11 Nov 1982Allowed
Prabhu Dayal Vs RTA
Rajasthan High Court · (1982) WLN 309
Constitution of India, 1950 — Article 226
High Courts11 Nov 1982Allowed
Banwarilal Nagpal Vs State of Rajasthan and Others
Rajasthan High Court · (1982) RLW 663 : (1982) WLN 565
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 16(4)
High Courts09 Nov 1982Allowed
Nandlal Vs Abdul Sattar and Another
Rajasthan High Court · (1982) WLN 317
Rajasthan Co-operative Societies Act, 1965 — Section 75
High Courts08 Nov 1982Allowed
Karan Singh and Others Vs The Union of India (UOI) and Another
Rajasthan High Court · (1982) WLN 286
Constitution of India, 1950 — Article 14, 15, 16Industrial Disputes Act, 1947 — Section 22, 23
High Courts08 Nov 1982Allowed
Deo Narayan Vs State of Rajasthan and Others
Rajasthan High Court · (1982) WLN 324
Constitution of India, 1950 — Article 226
High Courts07 Nov 1982Dismissed
Yaqoob Ali Vs Firm Haji Taj Khanji Ibrahimji, Udaipur
Rajasthan High Court · AIR 1984 Raj 1 : (1982) WLN 666
Civil Procedure Code Amendment Act, 1976 — Section 97(1)Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, 105, 115