High Courts15 Mar 1984
Jeeva and Others Vs State of Rajasthan
Rajasthan High Court · (1984) WLN 33
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 323
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,006 of 2,241
High Courts15 Mar 1984
District Electrical Engineer Vs State of Rajasthan
Rajasthan High Court · (1987) 65 STC 101
Rajasthan Sales Tax Act, 1954 — Section 16(1)(b), 16(1)(c)
High Courts14 Mar 1984Dismissed
Makhan Lal Masih Vs State of Rajasthan
Rajasthan High Court · (1984) RLW 619 : (1984) WLN 736
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts13 Mar 1984
Jal Singh Vs The State of Rajasthan
Rajasthan High Court · (1984) RLW 672 : (1984) WLN 437
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts13 Mar 1984
Additional Commissioner of Income Tax Vs Rajasthan State Co-operative Bank Limited
Rajasthan High Court · (1987) 163 ITR 213
Income Tax Act, 1922 — Section 14(3)Income Tax Act, 1961 — Section 81
High Courts13 Mar 1984
ADDL. COMMISSIONER OF INCOME TAX Vs RAJASTHAN STATE COOPERATIVE BANK LTD.
Rajasthan High Court · (1984) 42 CTR 209
Income Tax Act, 1961 — Section 256, 80, 81
High Courts12 Mar 1984Dismissed
Chauth Mal Vs State of Rajasthan
Rajasthan High Court · (1984) WLN 490
Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7
High Courts12 Mar 1984Allowed
State Bank of Bikaner and Jaipur Vs Firm Ballabh Das and Sons
Rajasthan High Court · AIR 1984 Raj 107 : (1984) WLN 141
Contract Act, 1872 — Section 176Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 23(1), 26Specific Relief Act, 1963 — Section 38
High Courts12 Mar 1984Allowed
Damodar Lal Vs Lalli Lal and Others
Rajasthan High Court · AIR 1985 Raj 55
Evidence Act, 1872 — Section 114Hindu Adoptions and Maintenance Act, 1956 — Section 10, 4
High Courts12 Mar 1984
Nandlal Sharma Vs Chief Secretary, State of Rajasthan and Others
Rajasthan High Court · (1984) WLN 161
Constitution of India, 1950 — Article 14Contempt of Courts Act, 1971 — Section 10, 14, 15, 16, 17
High Courts09 Mar 1984
Additional Commissioner of Income Tax Vs Rajasthan Co-operative Bank Limited
Rajasthan High Court · (1987) 163 ITR 205
Income Tax Act, 1961 — Section 256(2)
High Courts09 Mar 1984
ADDL. COMMISSIONER OF INCOME TAX Vs RAJASTHAN COOPERATIVE BANK LTD.
Rajasthan High Court · (1984) 42 CTR 231
Income Tax Act, 1961 — Section 256
High Courts07 Mar 1984Allowed
Bishan Das Vs Union of India (UOI)
Rajasthan High Court · (1984) WLN 95
Administration of Evacuee Property Act, 1950 — Section 12, 14, 2, 20, 8Civil Procedure Code, 1908 (CPC) — Section 151Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 20
High Courts07 Mar 1984
State of Rajasthan Vs Magnus Drug House
Rajasthan High Court · (1987) 66 STC 44
Rajasthan Sales Tax Act, 1954 — Section 16(1)(b)
High Courts07 Mar 1984
Additional Commissioner of Income Tax Vs Mohammed and Sons.
Rajasthan High Court · (1984) 43 CTR 114 : (1985) 154 ITR 220 : (1984) WLN 616
Income Tax Act, 1961 — Section 271(1)
High Courts07 Mar 1984
Commercial Taxes Officer, Anti-Evasion Vs Spencer and Co. Ltd.
Rajasthan High Court · (1986) 62 STC 210 : (1984) WLN 209
Rajasthan Sales Tax Act, 1954 — Section 15
High Courts07 Mar 1984Allowed
Bhagirathdan and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1984) WLN 59
Constitution of India, 1950 — Article 226
High Courts07 Mar 1984
Additional Commissioner of Income Tax Vs Mohammed and Sons
Rajasthan High Court · (1985) 22 TAXMAN 492
Income Tax Act, 1961 — Section 139, 139(1), 255(4), 256(2), 27Partnership Act, 1932 — Section 19, 19(1), 22, 25Representation of the People Act, 1951 — Section 85
High Courts06 Mar 1984Dismissed
Jaspal Singh and Another Vs The State of Rajasthan
Rajasthan High Court · (1984) WLN 505
High Courts06 Mar 1984Dismissed
Bhanwariya and Another Vs State of Rajasthan and Another
Rajasthan High Court · (1984) WLN 79
Penal Code, 1860 (IPC) — Section 302, 304, 307, 34, 448