High Courts20 Apr 1984
Addl. Commissioner of Income Tax Vs Instrumentation Limited
Rajasthan High Court · (1984) 41 CTR 53 : (1986) 160 ITR 689
Income Tax Act, 1961 — Section 23(1), 24(1)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,004 of 2,241
High Courts20 Apr 1984
Sadulla and Others Vs The State of Rajasthan
Rajasthan High Court · (1984) WLN 351
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 307, 324, 325, 34
High Courts19 Apr 1984Dismissed
Lakha Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1985 Raj 101 : (1984) RLW 387 : (1984) WLN 788
Constitution of India, 1950 — Article 226Rajasthan Colonisation Act, 1954 — Section 22, 5Rajasthan Land Revenue Act, 1956 — Section 75
High Courts19 Apr 1984
Commissioner of Wealth-tax Vs B.T. Agrawal
Rajasthan High Court · (1987) 163 ITR 72 : (1984) RLW 540 : (1984) WLN 339
Wealth Tax Act, 1957 — Section 4, 4(1), 4(1A), 5(1)
High Courts19 Apr 1984Dismissed
Anant Ram Vs State of Rajasthan
Rajasthan High Court · (1984) WLN 461
Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 162, 32Penal Code, 1860 (IPC) — Section 302, 304, 450
High Courts18 Apr 1984
Commissioner of Income Tax Vs Rangnath Bangur (Decd. by L. RS.)
Rajasthan High Court · (1985) 152 ITR 71 : (1984) RLW 564 : (1984) WLN 331
Income Tax Act, 1961 — Section 143, 210Wealth Tax Act, 1957 — Section 14, 16
High Courts17 Apr 1984
Moti Lal Vs State of Rajasthan
Rajasthan High Court · (1984) RLW 694 : (1984) WLN 680
Constitution of India, 1950 — Article 141, 142Criminal Procedure Code, 1973 (CrPC) — Section 342, 464Penal Code, 1860 (IPC) — Section 114, 140, 148, 149, 210
High Courts17 Apr 1984
Additional Commissioner of Income Tax Vs Rahmat Khan Faizukhan
Rajasthan High Court · (1984) 41 CTR 264 : (1985) 152 ITR 676
Income Tax Act, 1961 — Section 184, 185Income Tax Rules, 1962 — Rule 22, 24
High Courts16 Apr 1984Dismissed
Redhey Shyam and Another Vs Sohan Singh Manohar Singh and Others
Rajasthan High Court · (1984) WLN 425
Constitution of India, 1950 — Article 226, 227
High Courts16 Apr 1984
Munilal Shivnarain Kothari Vs Commissioner of Income Tax
Rajasthan High Court · (1984) 149 ITR 567 : (1984) RLW 437 : (1984) WLN 349
Income Tax Act, 1922 — Section 3, 30Income Tax Act, 1961 — Section 143, 186(3), 2(31), 246, 246(2)
High Courts16 Apr 1984
Addl. Commissioner of Income Tax Vs Chemical Limes
Rajasthan High Court · (1984) 149 ITR 325 : (1984) WLN 388
Income Tax Act, 1961 — Section 139(8), 147, 148, 154, 263
High Courts16 Apr 1984
Sukhdeo Charity Estate Vs Commissioner of Income Tax
Rajasthan High Court · (1984) 42 CTR 218 : (1984) 149 ITR 470 : (1984) RLW 499
Income Tax Act, 1961 — Section 12, 12(2)
High Courts16 Apr 1984
Commercial Taxes Officer, Special Circle Vs Bhoot Oil Mills
Rajasthan High Court · (1984) WLN 286
Central Sales Tax Act, 1956 — Section 8
High Courts09 Apr 1984Allowed
Man Industrial Corporation Ltd. Vs The Judge Industrial Tribunal and Another
Rajasthan High Court · (1985) 1 WLN 109
Industrial Disputes Act, 1947 — Section 22, 23
High Courts09 Apr 1984
Commercial Taxes Officer Vs Babu Bakery
Rajasthan High Court · (1984) 58 STC 262
Rajasthan Sales Tax Act, 1994 — Section 3(1)(a)
High Courts09 Apr 1984
C.T.O. Vs Babu Bakery
Rajasthan High Court · (1984) RLW 382 : (1984) WLN 354
Rajasthan Sales Tax Act, 1954 — Section 3(1)(a)
High Courts09 Apr 1984
State Vs Sahachari Udhyog Mandir
Rajasthan High Court · (1986) 61 STC 30
Rajasthan Sales Tax Act, 1994 — Section 12
High Courts07 Apr 1984
Ganga Sahai Vs State
Rajasthan High Court · (1984) RLW 754 : (1984) WLN 228
Rajasthan Forest Act, 1953 — Section 59
High Courts06 Apr 1984
Ganesh Vs State of Rajasthan and Others
Rajasthan High Court · (1984) WLN 46
Rajasthan Panchayat and Nyaya Panchayat (General) Rules, 1961 — Rule 266
High Courts04 Apr 1984
Smt. Savita Mohan Nagpal Vs Commissioner of Income Tax
Rajasthan High Court · (1985) 154 ITR 449 : (1984) RLW 649 : (1984) WLN 278
Income Tax Act, 1961 — Section 23, 24(1), 24(4)