High Courts24 May 1984

Moda Ram and Others Vs Prithvi Raj

Rajasthan High Court · (1984) 2 RCR(Criminal) 213 : (1984) RLW 384 : (1984) WLN 364

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 147, 397, 438
High Courts16 May 1984

Mariyam Vs Gulam Mohammed

Rajasthan High Court · AIR 1985 Raj 143 : (1984) RLW 493 : (1984) WLN 357

Civil Procedure Code, 1908 (CPC) — Section 96Rajasthan Court Fees and Suits Valuation Act, 1961 — Article 1, 3(2), 47Rajasthan High Court Ordinance, 1949 — Section 18(1)